Section 22(2)(v) in The Centre for Environmental Planning and Technology University Act, 2005

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State of Gujarat - Subsection

Section 22(2)(v) in The Centre for Environmental Planning and Technology University Act, 2005

(v)all moneys received by the University from the collaborating industry in terms of the provisions of the Memorandum of Understanding between the University and the industry for establishment of sponsored chairs, fellowships and infrastructure facilities of the University; and

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State of Gujarat - Subsection

Section 22(2)(v) in The Centre for Environmental Planning and Technology University Act, 2005