Patna High Court - Orders
Shashank Shekhar Shukla & Ors vs The Union Of India & Ors on 11 January, 2019
Author: Rajeev Ranjan Prasad
Bench: Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.22620 of 2018
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Shashank Shekhar Shukla & Ors
... ... Petitioner/s
Versus
The Union Of India & Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Sanjeet Kumar, Advocate
For the C.V.C. : Mr.S.D Sanjay (Addl. Soc. Gen.)
Mr. Kumar Priya Ranjan, C.G.C.
For the Bank : Mr. A. Sharan, Advocate
Mr. P. K. Sharan, Advocate
Mr. N. K. Sharan, Advocate
For Res. No. 8 & 9 : Mr. P.C. Agrawal, Advocate
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CORAM: HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
ORAL ORDER
3 11-01-2019Mr. Sanjeet Kumar, learned counsel for the petitioners, Mr. Prabhat Kumar Sharan, learned counsel for the Bank and Mr. S.D. Sanjay, learned Additional Solicitor General along with Mr. Kumar Priya Ranjan, learned Advocate representing the Central Vigilance Commission are present.
Mr. Prakash Chandra Agrawal, learned counsel accepts notice on behalf of respondent nos. 8 and 9.
Learned counsel for the petitioners are directed to serve a complete copy of the writ applications on Mr. Agrawal by 15th of January, 2019. Reply, if any, on behalf of those respondents must come by 30th of January, 2018. No further adjournment shall be granted.
List this matter on 01.02.2019 along with C.W.J.C. Patna High Court CWJC No.22620 of 2018(3) dt.11-01-2019 2/2 No. 10932 of 2018.
If so desired, learned counsel representing the Central Vigilance Commission may also file its affidavit.
(Rajeev Ranjan Prasad, J) avin/-
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