Supreme Court - Daily Orders
Rahul Ramesh Wagh vs The State Of Maharashtra on 25 November, 2025
1
ITEM NO.7 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).19756/2021
[Arising out of impugned final judgment and order dated 22-10-2021
in WP No.11744/2021 passed by the High Court of Judicature at
Bombay at Aurangabad]
RAHUL RAMESH WAGH Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
IA No. 145211/2022 - AMENDMENT OF APPEAL/PETITION / I.A.
IA No. 145208/2022 - AMENDMENT OF APPEAL/PETITION / I.A.
IA No. 56832/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 68407/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 243215/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 111081/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 285274/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 161602/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 23878/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 114988/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 243223/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 56837/2025 - CLARIFICATION/DIRECTION
IA No. 107960/2022 - CLARIFICATION/DIRECTION
IA No. 156051/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 289164/2025 - EXEMPTION FROM FILING O.T. IA No. 73438/2022 - EXEMPTION FROM FILING O.T. IA No. 243218/2023 - EXEMPTION FROM FILING O.T. IA No. 285275/2025 - EXEMPTION FROM FILING O.T. IA No. 107967/2022 - EXEMPTION FROM FILING O.T. IA No. 235348/2025 - EXEMPTION FROM FILING O.T. IA No. 23879/2022 - EXEMPTION FROM FILING O.T. IA No. 107961/2022 - EXEMPTION FROM FILING O.T. IA No. 293556/2025 - EXEMPTION FROM FILING O.T. IA No. 156052/2021 - EXEMPTION FROM FILING O.T. IA No. 19520/2022 - EXEMPTION FROM FILING O.T. IA No. 235346/2025 - EXTENSION OF TIME IA No. 114696/2022 - INTERVENTION APPLICATION IA No. 243221/2023 - INTERVENTION APPLICATION IA No. 112860/2022 - INTERVENTION APPLICATION Signature Not Verified IA No. 56829/2025 - INTERVENTION APPLICATION Digitally signed by SATISH KUMAR YADAV Date: 2025.11.25 17:58:48 IST IA No. 7458/2022 - INTERVENTION APPLICATION Reason:
IA No. 111099/2022 - INTERVENTION APPLICATION IA No. 47902/2025 - INTERVENTION APPLICATION IA No. 6134/2022 - INTERVENTION APPLICATION IA No. 243209/2023 - INTERVENTION APPLICATION 2 IA No. 47370/2025 - INTERVENTION APPLICATION IA No. 28258/2022 - INTERVENTION APPLICATION IA No. 134970/2022 - INTERVENTION APPLICATION IA No. 14583/2025 - INTERVENTION APPLICATION IA No. 56833/2025 - INTERVENTION APPLICATION IA No. 293238/2025 - INTERVENTION APPLICATION IA No. 107957/2022 - INTERVENTION/IMPLEADMENT IA No. 68401/2022 - INTERVENTION/IMPLEADMENT IA No. 419/2022 - INTERVENTION/IMPLEADMENT IA No. 23089/2025 - INTERVENTION/IMPLEADMENT IA No. 8129/2022 - MODIFICATION OF COURT ORDER IA No. 19518/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 156048/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 289162/2025 - PERMISSION TO FILE APPLICATION FOR DIRECTION IA No. 46811/2025 - PERMISSION TO FILE APPLICATION FOR DIRECTION IA No. 156049/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS IA No. 422/2022 - RECALLING THE COURTS ORDER IA No. 107965/2022 - RECALLING THE COURTS ORDER WITH W.P.(C) No. 1316/2021 (X) FOR ADMISSION IA No. 28202/2022 - AMENDMENT OF THE PETITION IA No. 44522/2022 - APPROPRIATE ORDERS/DIRECTIONS IA No. 157427/2021 - EXEMPTION FROM FILING O.T. IA No. 44897/2022 - EXEMPTION FROM FILING O.T. IA No. 44523/2022 - EXEMPTION FROM FILING O.T. IA No. 1261/2022 - INTERVENTION APPLICATION IA No. 44895/2022 - INTERVENTION APPLICATION IA No. 157430/2021 - STAY APPLICATION T.C.(C) No. 25/2022 (III) T.C.(C) No. 26/2022 (III) T.C.(C) No. 29/2022 (III) T.C.(C) No. 28/2022 (III) T.C.(C) No. 27/2022 (III) T.C.(C) No. 30/2022 (III) T.C.(C) No. 31/2022 (III) MA 323/2022 in SLP(C) No. 20160/2021 (IX) FOR CLARIFICATION/DIRECTION ON IA 18311/2022 FOR EXEMPTION FROM FILING O.T. ON IA 18313/2022 IA No. 18311/2022 - CLARIFICATION/DIRECTION IA No. 18313/2022 - EXEMPTION FROM FILING O.T. W.P.(C) No. 141/2022 (X) IA No. 31332/2022 - INTERVENTION/IMPLEADMENT IA No. 30425/2022 - STAY APPLICATION W.P.(C) No. 184/2022 (X) FOR EX-PARTE STAY ON IA 39000/2022 IA No. 39000/2022 - EX-PARTE STAY W.P.(C) No. 238/2022 (X) FOR GRANT OF INTERIM RELIEF ON IA 49974/2022 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 49985/2022 3 FOR EXEMPTION FROM FILING O.T. ON IA 60983/2022 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 69012/2022 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 69013/2022 FOR INTERVENTION APPLICATION ON IA 92907/2022 FOR INTERVENTION APPLICATION ON IA 92911/2022 FOR INTERVENTION APPLICATION ON IA 93235/2022 IA No. 49985/2022 - EXEMPTION FROM FILING AFFIDAVIT IA No. 69013/2022 - EXEMPTION FROM FILING AFFIDAVIT IA No. 60983/2022 - EXEMPTION FROM FILING O.T. IA No. 49974/2022 - GRANT OF INTERIM RELIEF IA No. 92911/2022 - INTERVENTION APPLICATION IA No. 92907/2022 - INTERVENTION APPLICATION IA No. 69012/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES W.P.(C) No. 207/2022 (X) FOR STAY APPLICATION ON IA 43322/2022 FOR APPLICATION FOR PERMISSION ON IA 49736/2022 FOR EXEMPTION FROM FILING O.T. ON IA 60972/2022 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 69654/2022 IA No. 49736/2022 - APPLICATION FOR PERMISSION IA No. 60972/2022 - EXEMPTION FROM FILING O.T. IA No. 69654/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 43322/2022 - STAY APPLICATION W.P.(C) No. 250/2022 (X) FOR EXEMPTION FROM FILING O.T. ON IA 60953/2022 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 68623/2022 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 68626/2022 FOR INTERVENTION APPLICATION ON IA 69028/2022 FOR PERMISSION TO FILE AMENDED WRIT PETITION ON IA 169072/2022 IA No. 68626/2022 - EXEMPTION FROM FILING AFFIDAVIT IA No. 60953/2022 - EXEMPTION FROM FILING O.T. IA No. 69028/2022 - INTERVENTION APPLICATION IA No. 68623/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 169072/2022 - PERMISSION TO FILE AMENDED WRIT PETITION W.P.(C) No. 278/2022 (X) FOR EXEMPTION FROM FILING O.T. ON IA 74532/2022 FOR INTERVENTION APPLICATION ON IA 74862/2022 FOR impleading party ON IA 75226/2022 FOR INTERVENTION/IMPLEADMENT ON IA 75226/2022 FOR INTERVENTION APPLICATION ON IA 76964/2022 FOR impleading party ON IA 77911/2022 FOR INTERVENTION/IMPLEADMENT ON IA 77911/2022 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 77916/2022 FOR INTERVENTION APPLICATION ON IA 77992/2022 FOR INTERVENTION APPLICATION ON IA 126486/2022 FOR MODIFICATION OF COURT ORDER ON IA 127056/2022 IA No. 77916/2022 - APPROPRIATE ORDERS/DIRECTIONS IA No. 74532/2022 - EXEMPTION FROM FILING O.T. 4 IA No. 74862/2022 - INTERVENTION APPLICATION IA No. 126486/2022 - INTERVENTION APPLICATION IA No. 77992/2022 - INTERVENTION APPLICATION IA No. 76964/2022 - INTERVENTION APPLICATION IA No. 75226/2022 - INTERVENTION/IMPLEADMENT IA No. 77911/2022 - INTERVENTION/IMPLEADMENT IA No. 127056/2022 - MODIFICATION OF COURT ORDER W.P.(C) No. 365/2022 (X) FOR STAY APPLICATION ON IA 73560/2022 FOR PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS ON IA 169363/2022 IA No. 169363/2022 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS IA No. 73560/2022 - STAY APPLICATION W.P.(C) No. 309/2022 (X) FOR STAY APPLICATION ON IA 65095/2022 IA No. 65095/2022 - STAY APPLICATION W.P.(C) No. 650/2022 (X) IA No. 137163/2022 - AMENDMENT IN CAUSE TITLE IA No. 126199/2022 - EXEMPTION FROM FILING O.T. IA No. 117238/2022 - EXEMPTION FROM FILING O.T. IA No. 126193/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES W.P.(C) No. 896/2022 (X) FOR ADMISSION.
W.P.(C) No. 1001/2022 (PIL-W) FOR EXEMPTION FROM FILING O.T. ON IA 172925/2022 IA No. 172925/2022 - EXEMPTION FROM FILING O.T. Diary No(s). 46401/2024 (PIL-W) FOR CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS ON IA 271029/2024 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 25488/2025 IA No. 271029/2024 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS IA No. 25488/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES W.P.(C) No. 33/2025 (X) FOR EXEMPTION FROM FILING O.T. ON IA 14916/2025 IA No. 14916/2025 - EXEMPTION FROM FILING O.T. W.P.(C) No. 29/2025 (PIL-W) FOR ADMISSION W.P.(C) No. 187/2025 (X) FOR EXEMPTION FROM FILING O.T. ON IA 56262/2025 FOR AMENDMENT OF THE PETITION ON IA 81448/2025 IA No. 81448/2025 - AMENDMENT OF THE PETITION IA No. 56262/2025 - EXEMPTION FROM FILING O.T. W.P.(C) No. 471/2025 (PIL-W) IA No. 116388/2025 - EXEMPTION FROM FILING O.T. IA No. 116387/2025 - STAY APPLICATION CONMT.PET.(C) No. 774/2025 in W.P.(C) No. 980/2019 (X) IA No. 285335/2025 - EXEMPTION FROM FILING O.T. 5 Date : 25-11-2025 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE JOYMALYA BAGCHI For Petitioner(s) Mr. Vikas Singh, Sr. Adv.
Mr. Amol B. Karande, AOR Mr. Sudip Chandra, Adv. Mr. Mahesh B Karande, Adv. Mr. Varun Singh, Adv. Mr. B Lakshmi Pallesh, Adv. Mr. Narendar Rao Thaneer, Adv. Mr. Gaurav Maver, Adv. Ms. Aditi, Adv.
Mr. Shirish K. Deshpande, AOR Ms. Rucha Pravin Mandlik, Adv. Mr. Raghav Arora, Adv. Mr. Govind Karwa, Adv. Mr. Viraj Parakh, Adv.
Mr. Ayush Choudhary, Adv. Mr. Kartik Yadav, Adv. Mr. Gautam Awasthi, AOR Mr. Shashibhushan P. Adgaonkar, AOR Mr. Kailas Bajirao Autade, AOR Mr. Vatsalya Vigya, AOR Mr. Devanshu Yadav, Adv. Ms. Anzu. K. Varkey, AOR Mr. Deepak Singh, Adv.
Ms. Bharti Tyagi, AOR Mr. Rahul Joshi, AOR By Courts Motion Mr. Hrishikesh Chitaley, Adv. Mr. Kaustubh Kadasne, Adv. Mr. Sumit Kumar, Adv. Mr. Chandra Prakash, AOR Mr. Sattyendra Muley, Adv. Mr. Vaibhav Yeshwant Kulkarni, AOR Mr. Vijay Pal, Adv.
Mr. Deepankar, Adv.6
Mr. Ankur Mehta, Adv. Mr. Rakesh Kumar, Adv. Mr. Umang Tripathi, Adv. Mr. Kailash Prashad Pandey, AOR Mr. Anil V Anturkar, Sr. Adv. Mr. Devdatt Palodkar, Adv. Mr. Abhay Anil Anturkar, Adv. Mr. Aditya Ajgaonkar, Adv. Mr. Dhruv Tank, Adv.
Mr. Aniruddha Awalgaonkar, Adv. Mr. Sarthak Mehrotra, Adv. Ms. Surbhi Kapoor, AOR Mr. Bhagwant Deshpande, Adv. Ms. Subhi Pastor, Adv.
Mr. Abhay Anil Anturkar, Adv. Mr. Dhruv Tank, Adv.
For M/S. Dr.R.R. Deshpande and Associates, AOR Dr. Arvind S. Avhad, AOR Mrs. Indra Jaisingh, Sr. Adv. Mr. Pawan Kumar Singh, Adv. Mr. Pankaj Kumar Singh, Adv. Mr. Kamal Kumar Pandey, Adv. Mr. Vivek Vishnoi, Adv. Mr. Sanjeet Shukla, Adv. Mr. Sk Warish Ali, Adv. Ms. Kanika, Adv.
Mr. Raj Singh Rana, AOR Ms. Lakshmi Ramamurthy, AOR For Respondent(s) Mr. Balbir Singh, Sr. Adv.
Mr. Amol Nirmalkumar Suryawanshi, AOR Mr. Harmeet Singh Ruprah, D.A.G. Ms. Mrinal Gopal Elker, AOR Mr. Abhimanyu Singh -g.a., Adv. Mr. Raghvendra Shukla, Adv. Mr. Chinmoy Chaitanya, Adv. Ms. Silpi S Swain, Adv.
Mr. Anand Dilip Landge, AOR Mr. Kartik Seth, Adv. Ms. Shilpa Saini, Adv. Mr. Raghav Sharma, Adv. Mr. Shubhankar Singh, Adv. Mr. Lakshmi Kant Srivastava, Adv. Mr. K. M. Abish, Adv.7
For M/s Chambers Of Kartik Seth, AOR Ms. Bharti Tyagi, AOR Mr. Tushar Mehta, Solicitor General Mr. Shekhar Naphade, Sr. Adv. Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv. Mr. Bharat Bagla, Adv. Mr. Sourav Singh, Adv. Mr. Aditya Krishna, Adv. Mr. Adarsh Dubey, Adv.
Mr. Kailas Bajirao Autade, AOR Mr. Shantanu Krishna, AOR Mr. Ankit Mishra, Adv. Ms. Vaishnavi Srivastava, Adv.
Ms. Indira Jai Singh, Sr. Adv. Dr. Vinod Kumar Tewari, AOR Mr. Pawan Kumar Shukla, Adv. Mr. Pankaj Kumar Singh, Adv. Ms. Priyanka Dubey, Adv. Ms. Saumya Mishra, Adv. Mr. Ravi Ketan, Adv.
Mr. Sahil Singhal, Adv. Mr. Bhavya Goyal, Adv.
Mr. Nikhil Jain, AOR Mr. Prashant Shrikant Kenjale, AOR Mr. Anilendra Pandey, AOR Mr. Sattyendra Muley, Adv. Mr. Vaibhav Yeshwant Kulkarni, AOR Dr. Rajasaheb Patil, Adv. Mrs. Supriya Wankhede, Adv. Ms. Alpana Sharma, AOR Mr. Amrish Kumar, AOR Dr. Arvind S. Avhad, AOR Mr. Rishabh Singh, Adv.
Mr. Narender Hooda, Sr. Adv. Mr. Amol B. Karande, AOR Mr. Gaurav Maver, Adv. Mr. Narender Rao Thaneer, Adv. Mr. B Lakshmi Pallesh, Adv. Mr. Mahesh B Karande, Adv.8
Mr. Yuvraj Nandal, Adv. Ms. Tannu, Adv.
Ms. Aditi, Adv.
Mr. Apoorv Shukla, AOR Mr. Abhay Anil Anturkar, Adv. Mr. Dhruv Tank, Adv.
Mr. Bhagwant Deshpande, Adv. Ms. Subhi Pastor, Adv. For M/S. Dr. R.R. Deshpande and Associates, AOR Mr. Kailas Bajirao Autade, AOR Mr. Devdatt P., Adv.
Mr. Chirag Zanwar, Adv. Mr. Anoop, Adv.
Mr. Shashibhushan P. Adgaonkar, AOR Mr. Nishanth Patil, AOR Mr. Ranbir Singh Yadav, AOR Mr. Kailas Bajirao Autade, AOR M/S. Lambat & Legiteam, AOR Mr. Shakul R.Ghatole, Adv. Ms. Jaikriti S. Jadeja, AOR Mr. Randhir Kumar Ojha, AOR Mr. Samrat Krishnarao Shinde, AOR Mr. Ravindra Sadanand Chingale, AOR Dr. Ravindra Chingale, Adv. Mr. Anand Sutar, Adv. Ms. Sumbul Ausaf, Adv. Dr. Rakesh Kumar, Adv. Mr. Sanjay Kumar Mishra, Adv.
Mr. Deepkaran Dalal, AOR Mr. Raunaq Dalal, Adv.
Ms. Mehaak Jaggi , AOR Mr. Anant Prakash, AOR Mr. Arpit Gupta, AOR Mr. Dinesh P.Rajbhar, Adv. Mr. Kunal Singh, Adv. Mr. Ranveer Yadav, Adv.9
UPON hearing the counsel the Court made the following O R D E R List on 28.11.2025.
(SATISH KUMAR YADAV) (PREETHI T.C.) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR