Section 71 in University of Udaipur Officers (Conditions of Service) Rules, 1976
71. Permission for undertaking work and acceptances of fee.
- An officer of the University may be permitted to perform the specified service or series of services for a private person or body or for a public body and to receive a remuneration therefor if this can be done without determent to his legitimate duties and responsibilities of the concerned officer of the University. No officer of the University shall undertake work for a private or public body or a private person, or accept a fee therefore without the sanction of the Committee.
