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State of Bihar - Section

Section 88 in Management and Working of the Forests

88. Quinquennial reports and maps to illustrate the same. Inspector-General of Forests Circular No. 1010, dated 9th November 1897.

- Forest maps are to be appended to all Provincial Forest administration Reports once in every five years, with effect from the quinquennial period commencing with the year 1898-99. Similarly every fifth year the Conservator's letter covering the annual report will give a short resume of progress made in forest administration during the preceding five years.