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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1) in The Punjab Ministers Travelling Allowance Rules, 1953

(1)Subject to sub-rule (2) below, when a Minister for whom special railway accommodation is provided or who is entitled under there rules to reserve railway accommodation by requisition travels in such reserved accommodation on tour the entire cost of haulage is borne by Government.