Section 13(1)(b) in The U.P. Advocates Welfare Fund Act, 1974

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State of Uttar Pradesh - Subsection

Section 13(1)(b) in The U.P. Advocates Welfare Fund Act, 1974

(b)an amount calculated at the rate of Rs. 1,000 for every completed year of his membership, if he has been a member for a period of five years or more subject to a maximum of Rs. 50,000.

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State of Uttar Pradesh - Subsection

Section 13(1)(b) in The U.P. Advocates Welfare Fund Act, 1974