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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1)(iv) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

(iv)shall attend roll-call and answer to his name in person at such time and place within the Jail, as may be appointed by the Superintendent,