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Union of India - Section

Section 47 in The Central Universities Act, 2009

47. Repeal and savings.

(1)The Central Universities Ordinance, 2009 is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act, and-
(a)all appointments made, orders issued, degrees and other academic distinctions conferred, diplomas and certificates awarded, privileges granted, or other things done under the Central Universities Ordinance, 2009, shall be deemed to have been respectively made, issued, conferred, awarded, granted or done under the corresponding provisions of this Act and, except as otherwise provided by, or under this Act or the Statutes, continue in force unless and until they are superseded by any order made under this Act or the Statutes; and
(b)all proceedings of Selection Committees for the appointment or promotion of teachers that took place before the commencement of this Act and all actions of the Executive Council in respect of the recommendations of such Selection Committees where no orders of appointment on the basis thereof were passed before the commencement of this Act shall, notwithstanding that the procedure for selection has been modified by this Act, be deemed to have been valid but further proceeding in connection with such pending selections shall be taken in accordance with the provisions of this Act and be continued from the stage where they stood immediately before such commencement, except if the concerned authorities take, with the approval of the Visitor, a decision to the contrary.
[The First Schedule] [Substituted by Act No. 15 of 2019, dated 23.7.2019.][See Section 3(4)]
Serial No. Name of the State Name of the University Territorial jurisdiction
(1) (2) (3) (4)
1. Andhra Pradesh Central University of Andhra Pradesh Whole of the State of Andhra Pradesh.
2. Andhra Pradesh Central Tribal University of Andhra Pradesh Whole of the State of Andhra Pradesh.
3. Bihar Central University of South Bihar Territory in the south of the River Ganges inthe State of Bihar.
4. Bihar Mahatma Gandhi Central University Territory in the north of the River Ganges inthe State of Bihar.
5. Gujarat Central University of Gujarat Whole of the State of Gujarat.
5A. Gujarat Gati Shakti Vishwavidyalaya Whole of India.
6. Haryana Central University of Haryana Whole of the State of Haryana.
7. Himachal Pradesh Central University of Himachal Pradesh Whole of the State of Himachal Pradesh.
8. Jammu and Kashmir Central University of Kashmir Kashmir Division of the Union territory ofJammu and Kashmir.
9. Jammu and Kashmir Central University of Jammu Jammu Division of the Union territory Jammuand Kashmir.
10. Jharkhand Central University of Jharkhand Whole of the State of Jharkhand.
11. Karnataka Central University of Karnataka Whole of the State of Karnataka.
12. Kerala Central University of Kerala Whole of the State of Kerala.
12 A. Ladakh Sindhu Central University Whole of the Union territory of Ladakh.
13. Odisha Central University of Odisha Whole of the State of Odisha.
14. Punjab Central University of Punjab Whole of the State of Punjab.
15. Rajasthan Central University of Rajasthan Whole of the State of Rajasthan.
16. Tamil Nadu Central University of Tamil Nadu Whole of the State of Tamil Nadu.
THE SECOND SCHEDULE(See section 27)The Statutes of the University