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State of Jharkhand - Section

Section 4 in Bihar Education Code, 1961

4. Classification of Educational Institutions.

- This Code does not deal with the Medical Colleges, Government Ayurvedic and Tibbi Colleges that are under the control of either the Universities or the Health Department, or with the Veterinary College and the Agriculture College that are under the control of the Agriculture and Animal Husbandry Department, or with the Engineering College or with technical or industrial schools, that are under the control of the Universities, the Department of Industries or the Agriculture and Animal Husbandry Department, or with the Reformatory school or Anglo-Indian schools which have separate Codes of their own.Note. - As an exception to the above, commercial schools and lace schools are under the control of the Department, as are those schools attached to factories or mines, in which the instruction given is of a literary kind.