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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1)(xxx) in The Shree Somnath Sanskrit University Act, 2005

(xxx)to supervise and control the residence, conduct and discipline of the students of the college, University departments and recognised and approved institutions and arrangements for promoting their health and the general welfare and disciplinary action against the students;