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Karnataka High Court

Sudhapriya vs Arindam Choudhary on 7 October, 2014

Bench: Chief Justice, R.B Budihal

                         1




IN THE HIGH COURT OF KARNATAKA AT BANGALORE
   DATED THIS THE 7TH DAY OF OCTOBER 2014
                     PRESENT
 THE HON'BLE MR.D.H.WAGHELA, CHIEF JUSTICE
                       AND
     THE HON'BLE MR.JUSTICE BUDIHAL R.B.
     WRIT PETITION NO.47451/2012(EDN-PIL )

BETWEEN :

  1. Sudhapriya
     W/o Milan G R
     A/a 27 Years
     R/a #401, D Block
     Sri Ram Swagruha Apartments
     Srinidhi Layout
     Sai Garden, Vidyaranyapura
     Bangalore-560097

  2. Praveen V Mesta
     S/o. Vasudev Mestha
     A/a 23 Years
     R/a C/o N Nagaraj Setty
     #19/45, 3d Floor
     8th B Main, 3rd Stage
     Manjunath Nagar
     Bangalore-560010

  3. Kalyan C
     S/o. C V Ramana
     A/a 23 Years
     R/a G-6, Hemagiri Enclave
     Kaggadasapura
                            2




      C V Raman Nagar,
      Bangalore-560 093

  4. Suresh H
     S/o. Yalamandhaiah H
     A/a 21 Years
     R/a C/o K S Nagaraju Prasad
     Near Mythrio Nursing Home
     Nethravathi Extension
     Devasandra Main Road
     Krishnarajpuram
     Bangalore-560 036.

  5. Shreyas R
     S/o Rajaiah V
     A/a 23 Years
     R/a # 120, 6th Cross
     Kadirappa Road
     Cox Town, Bangalore-560 005.      ... PETITIONERS

(By Sri. I Tharanath Poojary, Adv., Absent)



AND

  1. Arindam Choudhary
      Founder Director
      Iipm Center For Higher Education
      Level 4, Rectangle-1, D-4
      Behind Select City Walk, Saket District Centre
      New Delhi

  2. Indian Institute of Planning and Management
     IIPM Tower, 419
     100ft Road, Koramangala
     Bangalore-560 034
     Rep By Its Dean, Balachandra
                            3




  3. Manonmaniam Sundaranar University
     Tirunelveli
     Tamilnadu-627012
     Rep by its Registrar

  4. University Grants Commission
     Bahadur Shah Zafar Marg
     New Delhi-110 002,
     Rep. by its Chairman

  5. All India Council for Technical Education
     7th Floor, Chanderlok Building
     Janpath, New Delhi-110 001.
     Rep. by its Chairman

  6. State of Karnataka
     Rep by its Chief Secretary
     Vidhana Soudha
     Bangalore-560 001

  7. Principal Secretary
     Department of Higher Education
     M S Building, Bangalore-560 001

  8. Deputy Commissioner
     Bangalore Urban District
     Bangalore

  9. Commissioner of Police
     Bangalore

  10. Vishveshwara Technological University
      Belgaum
      Belgaum District,
     Rep. by its Registrar.    ... RESPONDENTS


(By Sri Sandeep Patil, Adv. for R1 & 2
Sri P.S. Dinesh Kumar, Adv. for R4,
                             4




Sri N.K. Ramesh, Adv. for R5,
Smt Shweta Krishnappa, HCGP for R6 to R9,
Sri V.Y. Kumar, Adv. for R10)

     THIS WRIT PETITION IS FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO ISSUE A WRIT OF MANDAMUS
COMMANDING THE R4 TO R10 TO INITIATE
APPROPRIATE ACTION AS PER THE PROVISIONS OF
THE UGC ACT AND REGULATIONS THE AICTE ACT
AND    REGULATIONS     AND     THE   KARNATAKA
EDUCATION ACT FOR CLOSURE OF THE INDIAN
INSTITUTE OF PLANNING AND MANAGEMENT [IIM]
AND Etc.

     THIS WRIT PETITION COMING ON FOR ORDERS
THIS DAY, CHIEF JUSTICE MADE THE FOLLOWING:


                         ORDER

D.H.WAGHELA, CJ (Oral) None present for the petitioners. Dismissed.

Sd/-

CHIEF JUSTICE Sd/-

JUDGE Cs/-