Karnataka High Court
Sudhapriya vs Arindam Choudhary on 7 October, 2014
Bench: Chief Justice, R.B Budihal
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 7TH DAY OF OCTOBER 2014
PRESENT
THE HON'BLE MR.D.H.WAGHELA, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE BUDIHAL R.B.
WRIT PETITION NO.47451/2012(EDN-PIL )
BETWEEN :
1. Sudhapriya
W/o Milan G R
A/a 27 Years
R/a #401, D Block
Sri Ram Swagruha Apartments
Srinidhi Layout
Sai Garden, Vidyaranyapura
Bangalore-560097
2. Praveen V Mesta
S/o. Vasudev Mestha
A/a 23 Years
R/a C/o N Nagaraj Setty
#19/45, 3d Floor
8th B Main, 3rd Stage
Manjunath Nagar
Bangalore-560010
3. Kalyan C
S/o. C V Ramana
A/a 23 Years
R/a G-6, Hemagiri Enclave
Kaggadasapura
2
C V Raman Nagar,
Bangalore-560 093
4. Suresh H
S/o. Yalamandhaiah H
A/a 21 Years
R/a C/o K S Nagaraju Prasad
Near Mythrio Nursing Home
Nethravathi Extension
Devasandra Main Road
Krishnarajpuram
Bangalore-560 036.
5. Shreyas R
S/o Rajaiah V
A/a 23 Years
R/a # 120, 6th Cross
Kadirappa Road
Cox Town, Bangalore-560 005. ... PETITIONERS
(By Sri. I Tharanath Poojary, Adv., Absent)
AND
1. Arindam Choudhary
Founder Director
Iipm Center For Higher Education
Level 4, Rectangle-1, D-4
Behind Select City Walk, Saket District Centre
New Delhi
2. Indian Institute of Planning and Management
IIPM Tower, 419
100ft Road, Koramangala
Bangalore-560 034
Rep By Its Dean, Balachandra
3
3. Manonmaniam Sundaranar University
Tirunelveli
Tamilnadu-627012
Rep by its Registrar
4. University Grants Commission
Bahadur Shah Zafar Marg
New Delhi-110 002,
Rep. by its Chairman
5. All India Council for Technical Education
7th Floor, Chanderlok Building
Janpath, New Delhi-110 001.
Rep. by its Chairman
6. State of Karnataka
Rep by its Chief Secretary
Vidhana Soudha
Bangalore-560 001
7. Principal Secretary
Department of Higher Education
M S Building, Bangalore-560 001
8. Deputy Commissioner
Bangalore Urban District
Bangalore
9. Commissioner of Police
Bangalore
10. Vishveshwara Technological University
Belgaum
Belgaum District,
Rep. by its Registrar. ... RESPONDENTS
(By Sri Sandeep Patil, Adv. for R1 & 2
Sri P.S. Dinesh Kumar, Adv. for R4,
4
Sri N.K. Ramesh, Adv. for R5,
Smt Shweta Krishnappa, HCGP for R6 to R9,
Sri V.Y. Kumar, Adv. for R10)
THIS WRIT PETITION IS FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO ISSUE A WRIT OF MANDAMUS
COMMANDING THE R4 TO R10 TO INITIATE
APPROPRIATE ACTION AS PER THE PROVISIONS OF
THE UGC ACT AND REGULATIONS THE AICTE ACT
AND REGULATIONS AND THE KARNATAKA
EDUCATION ACT FOR CLOSURE OF THE INDIAN
INSTITUTE OF PLANNING AND MANAGEMENT [IIM]
AND Etc.
THIS WRIT PETITION COMING ON FOR ORDERS
THIS DAY, CHIEF JUSTICE MADE THE FOLLOWING:
ORDER
D.H.WAGHELA, CJ (Oral) None present for the petitioners. Dismissed.
Sd/-
CHIEF JUSTICE Sd/-
JUDGE Cs/-