Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 158] [Entire Act] State of Jammu-Kashmir - Subsection Section 158(5) in The Jammu and Kashmir Panchayati Raj Rules, 1996 (5)During the time so fixed no male person shall be allowed to go towards the places reserved for ladies.
