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Supreme Court - Daily Orders

Texmo Industries vs Texmo Pipes And Products Ltd on 23 August, 2024

     ITEM NO.1607                              COURT NO.14                SECTION IX

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     TRANSFER PETITION(S)(CIVIL)                 NO(S).   2168/2024

     TEXMO INDUSTRIES                                                   PETITIONER(S)

                                                    VERSUS

     TEXMO PIPES AND PRODUCTS LTD. & ORS.                               RESPONDENT(S)

     (FOR ADMISSION)

     Date : 23-08-2024 This petition was called on for hearing today.

     CORAM : HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA


     For Petitioner(s)                 Mr. Ayush Sharma, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. Issue notice, returnable in four weeks.

2. In the meantime, there shall be stay of further proceedings of M.P. No.1230 of 2023 titled as “Bipin Prabhakar Atayale Vs. Mrs. Karuna Bipin Atyale”, pending before the 8th Joint C.J.S.D. and Addl. C.J.M. Pune at Pune.

     (JAGDISH KUMAR)                                                  (DIVYA BABBAR)
     COURT MASTER (SH)                                                 COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
Jagdish Kumar
Date: 2024.08.23
19:45:19 IST
Reason: