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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(1)(e) in The Delhi Metro Airport Express Line, General Rules, 2010

(e)Messages;
(ii)if the target speed indication and the target distance indications, where provided, are greater than zero, the indication is referred to as "Proceed" indication;
(iii)if either of these indications is "0", the indication is referred to as "Stop" indication;
(iv)The train operator is authorised to drive his train up to the indicated speed as far as authority has been given for such purpose.