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Bombay High Court

Subhash Yashwant Koli vs The State Of Maharashtra And Another on 9 July, 2021

Author: R. N. Laddha

Bench: S. V. Gangapurwala, R. N. Laddha

                                         1                       1028-1127 wp.5927.21 others.odt


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                     BENCH AT AURANGABAD.
                       1028 WRIT PETITION NO.5927 OF 2021

                 MAHADEO SHEKAPPA BELLE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...
                                      AND
                       1029 WRIT PETITION NO.5928 OF 2021

                  RAMESH NARAYAN DALAL
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1030 WRIT PETITION NO.5929 OF 2021

                  RAMDAS NARAYAN GAWAR
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ORS
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
                                       ...

                                      AND
                       1031 WRIT PETITION NO.5930 OF 2021

                           DINESH JAGANNATH KOLI
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. K. N. Lokhande.
                                       ...

                                      AND
                       1032 WRIT PETITION NO.5931 OF 2021




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                      YALLAPPA NAGAPPA KOLI
                             VERSUS
       THE STATE OF MAHARASHTRA TR ITS SECRETARY AND ORS
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1033 WRIT PETITION NO.5932 OF 2021

              MAHADEO BALBHIM KOLI (SHETSANDI)
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
                                       ...

                                      AND
                       1035 WRIT PETITION NO.6258 OF 2021

                          RAVI TUKARAM KUMBHARE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
                                       ...

                                      AND
                       1036 WRIT PETITION NO.6259 OF 2021

                         RAMESH PARSHURAM DHADE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1037 WRIT PETITION NO.6260 OF 2021

                           PRAKASH NARESH ERRAM
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...




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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
                                       ...

                                      AND
                       1038 WRIT PETITION NO.6261 OF 2021

                         ANAND TUKARAM MANDEWAD
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. K. N. Lokhande.
                                       ...

                                      AND
                       1039 WRIT PETITION NO.6262 OF 2021

                       VIDYULATA KALYANRAO HIPPARGE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1040 WRIT PETITION NO.6363 OF 2021

                          DEVANAND SONU SURWADE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
                                       ...

                                      AND
                       1041 WRIT PETITION NO.6366 OF 2021

                           GAJANAN RAMNATH KOLI
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...




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                                      AND
                       1042 WRIT PETITION NO.6367 OF 2021

                         DILIP MAHADEORAO BOKADE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
                                       ...

                                      AND
                       1044 WRIT PETITION NO.6560 OF 2021

     MANGALA NAMDEO MORE @ MANGALA SURESH APOTIKAR
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
                                       ...

                                      AND
                       1045 WRIT PETITION NO.6577 OF 2021

                          ARUN SHRIRAM RAWARKAR
                                   VERSUS
                     THE STATE OF MAHARASHTRA AND ORS
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. K. N. Lokhande.
                                       ...

                                      AND
                       1046 WRIT PETITION NO.6578 OF 2021

                          SAKHARAM PUNJAJI GHODE
                                   VERSUS
                     THE STATE OF MAHARASHTRA AND ORS
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1047 WRIT PETITION NO.6579 OF 2021

                         SUNANDA NAMDEORAO DANGARE




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                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
                                       ...

                                      AND
                       1048 WRIT PETITION NO.6583 OF 2021

  DURGAWATI NARENDRA DHARMIK @ DURGAWATI GULABRAO NIMJE
                           VERSUS
             THE STATE OF MAHARASHTRA AND ORS
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1049 WRIT PETITION NO.6586 OF 2021

                          VISHNU TULSHIRAM BHOYAR
                                   VERSUS
                     THE STATE OF MAHARASHTRA AND ORS
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
                                       ...

                                      AND
                       1050 WRIT PETITION NO.6598 OF 2021

           SAVITA SHRIKANT BOPTE @ SAVITA JAGANNATH TADE
                               VERSUS
                 THE STATE OF MAHARASHTRA AND ORS
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1051 WRIT PETITION NO.7321 OF 2021

                     RAJENDRA MANOHARRAO GOTAPHODE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...




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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1052 WRIT PETITION NO.7322 OF 2021

                   RAJU RAMRAO WAKODE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1053 WRIT PETITION NO.7324 OF 2021

                         GAJANAN JANARDHAN DALAL
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1054 WRIT PETITION NO.7325 OF 2021

                      CHANDRAHAS DEVIDAS SONKUSARE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
                                       ...

                                      AND
                       1055 WRIT PETITION NO.7326 OF 2021

                           KAILAS VASUDEO BHANDE
                                   VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...




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                                      AND
                       1056 WRIT PETITION NO.7327 OF 2021

                             DILIP UKARDA PUNDE
                                    VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
                                       ...

                                      AND
                       1057 WRIT PETITION NO.7328 OF 2021

                 GAJANAN MITHARAM PATKAR
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1058 WRIT PETITION NO.7329 OF 2021

                  SOPAN SITARAM SAPKALE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
                                       ...

                                      AND
                       1059 WRIT PETITION NO.7330 OF 2021

                       PRAMOD NARAYANRAO APOTIKAR
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1060 WRIT PETITION NO.7331 OF 2021

                                YUVRAJ RAJARAM PATIL




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                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1061 WRIT PETITION NO.7332 OF 2021

                GAJANAN DURYODHAN WAWRE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
                                       ...

                                      AND
                       1062 WRIT PETITION NO.7333 OF 2021

              VIJAYKUMAR GOVARDHAN APOTIKAR
                          VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1063 WRIT PETITION NO.7334 OF 2021

                    VIJAY SHIVBA PANDIT
                          VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
                                       ...

                                      AND
                       1064 WRIT PETITION NO.7335 OF 2021

                            VAIJINATH ABAJI INGALE
                                   VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...




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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1065 WRIT PETITION NO.7336 OF 2021

                            SURESH VITTHAL INGLE
                                   VERSUS
                      THE STATE OF MAHARASHTRA AN ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1066 WRIT PETITION NO.7337 OF 2021

                        PURUSHOTTAM SITARAM NIMJE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. K. N. Lokhande.
                                       ...

                                      AND
                       1067 WRIT PETITION NO.7338 OF 2021

                PRAKASH WAMANRAO KHODKE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1069 WRIT PETITION NO.7340 OF 2021

           DNYANESHWAR HARISHCHANDRA APOTIKAR
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...




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                                      AND
                       1070 WRIT PETITION NO.7341 OF 2021

                  SANJAY JANRAO YELONE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
                                       ...

                                      AND
                       1071 WRIT PETITION NO.7342 OF 2021

               SUDHAKAR GANGARAM SONAWANE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1072 WRIT PETITION NO.7343 OF 2021

                    PRATAP BHIKARI KOLI
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
                                       ...

                                      AND
                       1073 WRIT PETITION NO.7344 OF 2021

                  KISAN HARIBHAU DHAVALI
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1074 WRIT PETITION NO.7345 OF 2021

                            DADARAO DHANARAJ TAPARE




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                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1075 WRIT PETITION NO.7346 OF 2021

               RAVINDRA JAGANNATH SONAWANE
                          VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
                                       ...

                                      AND
                       1076 WRIT PETITION NO.7347 OF 2021

                         MOHAN RAMCHANDRA PARKHI
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1077 WRIT PETITION NO.7348 OF 2021

                    VASANT BUDHA PATIL
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
                                       ...

                                      AND
                       1078 WRIT PETITION NO.7349 OF 2021

               SANJAY DNYANESHWAR THAKARE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...




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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1079 WRIT PETITION NO.7350 OF 2021

                       JANKIRAM MURLIDHAR NANNAVARE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
                                       ...

                                      AND
                       1080 WRIT PETITION NO.7352 OF 2021

                MADHUKAR SAKHARAM BOPTE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1081 WRIT PETITION NO.7353 OF 2021

                      DNYANESHWAR VISHWASRAO KADU
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1082 WRIT PETITION NO.7354 OF 2021

              PRAKASH RAMCHANDRA SONAWANE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
                                       ...




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                                      AND
                       1083 WRIT PETITION NO.7355 OF 2021

 MADHAVI TUKARAM MEHANKAR @ MADHAVI RAMESHWAR SARJERAO
                           VERSUS
             THE STATE OF MAHARASHTRA AND ORS
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1084 WRIT PETITION NO.7356 OF 2021

                        BHANUDAS WAMANRAO BUNDE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
                                       ...

                                      AND
                       1085 WRIT PETITION NO.7357 OF 2021

                PRAKASH SHALIGRAM KHEDKAR
                         VERSUS
  THE STATE OF MAHARASHTRA TR PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1086 WRIT PETITION NO.7358 OF 2021

                  GOPAL ONKAR DANGARE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1087 WRIT PETITION NO.7359 OF 2021

                                SUDHAKAR MAROTI GADGE




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                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1088 WRIT PETITION NO.7360 OF 2021

                        BHAGWAT DEORAM SONAWANE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1089 WRIT PETITION NO.7361 OF 2021

                          RAJARAM TUKARAM INGLE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
                                       ...

                                      AND
                       1090 WRIT PETITION NO.7362 OF 2021

                       SANJAY VASUDEO SURYAWANSHI
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1091 WRIT PETITION NO.7363 OF 2021

                          ARUN JANGALU NANNAVARE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...




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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
                                       ...

                                      AND
                       1092 WRIT PETITION NO.7364 OF 2021

                           UMESH NARAYAN LAKHE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1093 WRIT PETITION NO.7365 OF 2021

                  YUVARAJ BHILA SAPAKALE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
                                       ...

                                      AND
                       1094 WRIT PETITION NO.7366 OF 2021

                            KISHOR BHIMRAO ADHE
                                   VERSUS
                     THE STATE OF MAHARASHTRA AND ORS
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1095 WRIT PETITION NO.7367 OF 2021

                   YUVARAJ NARAYAN KOLI
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...




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                                      AND
                       1096 WRIT PETITION NO.7368 OF 2021

                GOPAL RAGHUNATH MANDASE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
                                       ...

                                      AND
                       1097 WRIT PETITION NO.7369 OF 2021

                   AJAY BHUJBAL THAKRE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1098 WRIT PETITION NO.7370 OF 2021

                VINAYAK BHASKARRAO BOPATE
                          VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
                                       ...

                                      AND
                       1099 WRIT PETITION NO.7371 OF 2021

               MUGUTRAO NAGORAO CHAWARE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1100 WRIT PETITION NO.7372 OF 2021

                                VISHNU SAKHARAM BOPTE




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                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1101 WRIT PETITION NO.7373 OF 2021

                 RAMDAS VITTHALRAO BOPATE
                          VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1102 WRIT PETITION NO.7374 OF 2021

                SHARAD TULSHIRAM SONAWANE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1103 WRIT PETITION NO.7375 OF 2021

                    DILIP AJABRAO KADU
                           VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
                                       ...

                                      AND
                       1104 WRIT PETITION NO.7376 OF 2021

                         GANESH SHANKARRAO GADHE
                                   VERSUS
                     THE STATE OF MAHARASHTRA AND ORS
                                       ...




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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1105 WRIT PETITION NO.7377 OF 2021

                GOKULDAS SAHEBRAO RAYBOLE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
                                       ...

                                      AND
                       1106 WRIT PETITION NO.7378 OF 2021

               BAJRANG SADASHIV BUDHAVATRAO
                          VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1107 WRIT PETITION NO.7379 OF 2021

                         GAJANAN BHIMRAO KOLTAKKE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1108 WRIT PETITION NO.7380 OF 2021

                           TIRANDAS BABAN TARALE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...




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                                      AND
                       1109 WRIT PETITION NO.7383 OF 2021

             RAJENDRAKUMAR ATMARAM SONAWANE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1110 WRIT PETITION NO.7427 OF 2021

                           GANESH WASUDEO TALOT
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
                                       ...

                                      AND
                       1111 WRIT PETITION NO.7428 OF 2021

                          SUBHASH YASHWANT KOLI
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1112 WRIT PETITION NO.7429 OF 2021

                 SHRAVAN DATTATRAYA MULEY
                          VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
                                       ...

                                      AND
                       1113 WRIT PETITION NO.7430 OF 2021

                        DURYODHAN JAGANNATH GHAWAT




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                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1114 WRIT PETITION NO.7431 OF 2021

                            PRAKASH KISAN WADAL
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1115 WRIT PETITION NO.7432 OF 2021

                           VITHOBA KISANRAO RAUT
                                   VERSUS
                     THE STATE OF MAHARASHTRA AND ORS
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. K. N. Lokhande.
                                       ...

                                      AND
                       1116 WRIT PETITION NO.7433 OF 2021

                        SUKHDEO KISANRAO SHENDRE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1117 WRIT PETITION NO.7434 OF 2021

                      SHRIKRUSHNA JAGDEO KASAMPURE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...




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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
                                       ...

                                      AND
                       1118 WRIT PETITION NO.7435 OF 2021

                        NARAYAN DASHRATH KOLTAKKE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1119 WRIT PETITION NO.7436 OF 2021

                          DASHRATH ABHIMAN BUNDE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
                                       ...

                                      AND
                       1120 WRIT PETITION NO.7437 OF 2021

                             DIPAK SHANKAR LAD
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...

                                      AND
                       1121 WRIT PETITION NO.7438 OF 2021

                          SUBHASH DATTA GODGHASE
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...




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                                      AND
                       1122 WRIT PETITION NO.7439 OF 2021

                         SATISH MANOHAR DAHATONDE
                                   VERSUS
                     THE STATE OF MAHARASHTRA AND ORS
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. K. N. Lokhande.
                                       ...

                                      AND
                       1123 WRIT PETITION NO.7440 OF 2021

                       PRABHAKAR DAMODAR MAHAJAN
                                   VERSUS
                     THE STATE OF MAHARASHTRA AND ORS
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1124 WRIT PETITION NO.7441 OF 2021

                LILADHAR RAMDAS SONAWANE
                          VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
                                       ...

                                      AND
                       1125 WRIT PETITION NO.7442 OF 2021

                  ANANDA KAUTIK SAPKALE
                         VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                       ...

                                      AND
                       1126 WRIT PETITION NO.7443 OF 2021

                                HARIBHAU KISAN TARALE




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                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
                                       ...

                                      AND
                       1127 WRIT PETITION NO.7444 OF 2021

                         BABURAO RAMKRISHNA KADU
                                  VERSUS
                     THE STATE OF MAHARASHTRA AND ANR
                                       ...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
                                       ...


                                     CORAM : S. V. GANGAPURWALA &
                                             R. N. LADDHA, JJ.
                                     DATE       :   09th July, 2021.

P.C.:

1. The learned counsel for the petitioners submits that all the petitioners were appointed from Scheduled Tribes category. The Government Resolution dated 15.06.1995 and 18.05.2013 provided that if the petitioners could not prove their tribe, then they could give caste certificate of the caste which they could prove their claim. The petitioners pursuant thereto obtained the caste certificates of O.B.C/V.J./S.B.C. and the same is submitted to the employer. The employer has forwarded the proposal for validation. The Scrutiny Committee validated the said certificate and issued validity certificate to the petitioners. The petitioners are assailing clause 1(c) of the Government Resolution dated 21.12.2019.

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2. Issue notice to the respondents, returnable on 3rd September, 2021. The learned Assistant Government Pleaders waive notice for Respondent No.1.

3. Till then, there shall be ad-interim stay to the impugned communication.

[ R. N. LADDHA, J. ] [ S. V. GANGAPURWALA, J. ] nga ::: Uploaded on - 13/07/2021 ::: Downloaded on - 20/09/2021 09:50:20 :::