Bombay High Court
Subhash Yashwant Koli vs The State Of Maharashtra And Another on 9 July, 2021
Author: R. N. Laddha
Bench: S. V. Gangapurwala, R. N. Laddha
1 1028-1127 wp.5927.21 others.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD.
1028 WRIT PETITION NO.5927 OF 2021
MAHADEO SHEKAPPA BELLE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1029 WRIT PETITION NO.5928 OF 2021
RAMESH NARAYAN DALAL
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1030 WRIT PETITION NO.5929 OF 2021
RAMDAS NARAYAN GAWAR
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ORS
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
...
AND
1031 WRIT PETITION NO.5930 OF 2021
DINESH JAGANNATH KOLI
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. K. N. Lokhande.
...
AND
1032 WRIT PETITION NO.5931 OF 2021
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2 1028-1127 wp.5927.21 others.odt
YALLAPPA NAGAPPA KOLI
VERSUS
THE STATE OF MAHARASHTRA TR ITS SECRETARY AND ORS
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1033 WRIT PETITION NO.5932 OF 2021
MAHADEO BALBHIM KOLI (SHETSANDI)
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
...
AND
1035 WRIT PETITION NO.6258 OF 2021
RAVI TUKARAM KUMBHARE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
...
AND
1036 WRIT PETITION NO.6259 OF 2021
RAMESH PARSHURAM DHADE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1037 WRIT PETITION NO.6260 OF 2021
PRAKASH NARESH ERRAM
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
...
AND
1038 WRIT PETITION NO.6261 OF 2021
ANAND TUKARAM MANDEWAD
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. K. N. Lokhande.
...
AND
1039 WRIT PETITION NO.6262 OF 2021
VIDYULATA KALYANRAO HIPPARGE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1040 WRIT PETITION NO.6363 OF 2021
DEVANAND SONU SURWADE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
...
AND
1041 WRIT PETITION NO.6366 OF 2021
GAJANAN RAMNATH KOLI
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
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AND
1042 WRIT PETITION NO.6367 OF 2021
DILIP MAHADEORAO BOKADE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
...
AND
1044 WRIT PETITION NO.6560 OF 2021
MANGALA NAMDEO MORE @ MANGALA SURESH APOTIKAR
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
...
AND
1045 WRIT PETITION NO.6577 OF 2021
ARUN SHRIRAM RAWARKAR
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. K. N. Lokhande.
...
AND
1046 WRIT PETITION NO.6578 OF 2021
SAKHARAM PUNJAJI GHODE
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1047 WRIT PETITION NO.6579 OF 2021
SUNANDA NAMDEORAO DANGARE
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5 1028-1127 wp.5927.21 others.odt
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
...
AND
1048 WRIT PETITION NO.6583 OF 2021
DURGAWATI NARENDRA DHARMIK @ DURGAWATI GULABRAO NIMJE
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1049 WRIT PETITION NO.6586 OF 2021
VISHNU TULSHIRAM BHOYAR
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
...
AND
1050 WRIT PETITION NO.6598 OF 2021
SAVITA SHRIKANT BOPTE @ SAVITA JAGANNATH TADE
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1051 WRIT PETITION NO.7321 OF 2021
RAJENDRA MANOHARRAO GOTAPHODE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1052 WRIT PETITION NO.7322 OF 2021
RAJU RAMRAO WAKODE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1053 WRIT PETITION NO.7324 OF 2021
GAJANAN JANARDHAN DALAL
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1054 WRIT PETITION NO.7325 OF 2021
CHANDRAHAS DEVIDAS SONKUSARE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
...
AND
1055 WRIT PETITION NO.7326 OF 2021
KAILAS VASUDEO BHANDE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
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AND
1056 WRIT PETITION NO.7327 OF 2021
DILIP UKARDA PUNDE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
...
AND
1057 WRIT PETITION NO.7328 OF 2021
GAJANAN MITHARAM PATKAR
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1058 WRIT PETITION NO.7329 OF 2021
SOPAN SITARAM SAPKALE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
...
AND
1059 WRIT PETITION NO.7330 OF 2021
PRAMOD NARAYANRAO APOTIKAR
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1060 WRIT PETITION NO.7331 OF 2021
YUVRAJ RAJARAM PATIL
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8 1028-1127 wp.5927.21 others.odt
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1061 WRIT PETITION NO.7332 OF 2021
GAJANAN DURYODHAN WAWRE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
...
AND
1062 WRIT PETITION NO.7333 OF 2021
VIJAYKUMAR GOVARDHAN APOTIKAR
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1063 WRIT PETITION NO.7334 OF 2021
VIJAY SHIVBA PANDIT
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
...
AND
1064 WRIT PETITION NO.7335 OF 2021
VAIJINATH ABAJI INGALE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1065 WRIT PETITION NO.7336 OF 2021
SURESH VITTHAL INGLE
VERSUS
THE STATE OF MAHARASHTRA AN ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1066 WRIT PETITION NO.7337 OF 2021
PURUSHOTTAM SITARAM NIMJE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. K. N. Lokhande.
...
AND
1067 WRIT PETITION NO.7338 OF 2021
PRAKASH WAMANRAO KHODKE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1069 WRIT PETITION NO.7340 OF 2021
DNYANESHWAR HARISHCHANDRA APOTIKAR
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
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AND
1070 WRIT PETITION NO.7341 OF 2021
SANJAY JANRAO YELONE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
...
AND
1071 WRIT PETITION NO.7342 OF 2021
SUDHAKAR GANGARAM SONAWANE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1072 WRIT PETITION NO.7343 OF 2021
PRATAP BHIKARI KOLI
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
...
AND
1073 WRIT PETITION NO.7344 OF 2021
KISAN HARIBHAU DHAVALI
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1074 WRIT PETITION NO.7345 OF 2021
DADARAO DHANARAJ TAPARE
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VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1075 WRIT PETITION NO.7346 OF 2021
RAVINDRA JAGANNATH SONAWANE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
...
AND
1076 WRIT PETITION NO.7347 OF 2021
MOHAN RAMCHANDRA PARKHI
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1077 WRIT PETITION NO.7348 OF 2021
VASANT BUDHA PATIL
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
...
AND
1078 WRIT PETITION NO.7349 OF 2021
SANJAY DNYANESHWAR THAKARE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1079 WRIT PETITION NO.7350 OF 2021
JANKIRAM MURLIDHAR NANNAVARE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
...
AND
1080 WRIT PETITION NO.7352 OF 2021
MADHUKAR SAKHARAM BOPTE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1081 WRIT PETITION NO.7353 OF 2021
DNYANESHWAR VISHWASRAO KADU
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1082 WRIT PETITION NO.7354 OF 2021
PRAKASH RAMCHANDRA SONAWANE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
...
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AND
1083 WRIT PETITION NO.7355 OF 2021
MADHAVI TUKARAM MEHANKAR @ MADHAVI RAMESHWAR SARJERAO
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1084 WRIT PETITION NO.7356 OF 2021
BHANUDAS WAMANRAO BUNDE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
...
AND
1085 WRIT PETITION NO.7357 OF 2021
PRAKASH SHALIGRAM KHEDKAR
VERSUS
THE STATE OF MAHARASHTRA TR PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1086 WRIT PETITION NO.7358 OF 2021
GOPAL ONKAR DANGARE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1087 WRIT PETITION NO.7359 OF 2021
SUDHAKAR MAROTI GADGE
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VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1088 WRIT PETITION NO.7360 OF 2021
BHAGWAT DEORAM SONAWANE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1089 WRIT PETITION NO.7361 OF 2021
RAJARAM TUKARAM INGLE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
...
AND
1090 WRIT PETITION NO.7362 OF 2021
SANJAY VASUDEO SURYAWANSHI
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1091 WRIT PETITION NO.7363 OF 2021
ARUN JANGALU NANNAVARE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
...
AND
1092 WRIT PETITION NO.7364 OF 2021
UMESH NARAYAN LAKHE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1093 WRIT PETITION NO.7365 OF 2021
YUVARAJ BHILA SAPAKALE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. A. R. Kale.
...
AND
1094 WRIT PETITION NO.7366 OF 2021
KISHOR BHIMRAO ADHE
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1095 WRIT PETITION NO.7367 OF 2021
YUVARAJ NARAYAN KOLI
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
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AND
1096 WRIT PETITION NO.7368 OF 2021
GOPAL RAGHUNATH MANDASE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
...
AND
1097 WRIT PETITION NO.7369 OF 2021
AJAY BHUJBAL THAKRE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1098 WRIT PETITION NO.7370 OF 2021
VINAYAK BHASKARRAO BOPATE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
...
AND
1099 WRIT PETITION NO.7371 OF 2021
MUGUTRAO NAGORAO CHAWARE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1100 WRIT PETITION NO.7372 OF 2021
VISHNU SAKHARAM BOPTE
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VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1101 WRIT PETITION NO.7373 OF 2021
RAMDAS VITTHALRAO BOPATE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1102 WRIT PETITION NO.7374 OF 2021
SHARAD TULSHIRAM SONAWANE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1103 WRIT PETITION NO.7375 OF 2021
DILIP AJABRAO KADU
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
...
AND
1104 WRIT PETITION NO.7376 OF 2021
GANESH SHANKARRAO GADHE
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1105 WRIT PETITION NO.7377 OF 2021
GOKULDAS SAHEBRAO RAYBOLE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
...
AND
1106 WRIT PETITION NO.7378 OF 2021
BAJRANG SADASHIV BUDHAVATRAO
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1107 WRIT PETITION NO.7379 OF 2021
GAJANAN BHIMRAO KOLTAKKE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1108 WRIT PETITION NO.7380 OF 2021
TIRANDAS BABAN TARALE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
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AND
1109 WRIT PETITION NO.7383 OF 2021
RAJENDRAKUMAR ATMARAM SONAWANE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1110 WRIT PETITION NO.7427 OF 2021
GANESH WASUDEO TALOT
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
...
AND
1111 WRIT PETITION NO.7428 OF 2021
SUBHASH YASHWANT KOLI
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1112 WRIT PETITION NO.7429 OF 2021
SHRAVAN DATTATRAYA MULEY
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
...
AND
1113 WRIT PETITION NO.7430 OF 2021
DURYODHAN JAGANNATH GHAWAT
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VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1114 WRIT PETITION NO.7431 OF 2021
PRAKASH KISAN WADAL
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1115 WRIT PETITION NO.7432 OF 2021
VITHOBA KISANRAO RAUT
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. K. N. Lokhande.
...
AND
1116 WRIT PETITION NO.7433 OF 2021
SUKHDEO KISANRAO SHENDRE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1117 WRIT PETITION NO.7434 OF 2021
SHRIKRUSHNA JAGDEO KASAMPURE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
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Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
...
AND
1118 WRIT PETITION NO.7435 OF 2021
NARAYAN DASHRATH KOLTAKKE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1119 WRIT PETITION NO.7436 OF 2021
DASHRATH ABHIMAN BUNDE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. S. Patil.
...
AND
1120 WRIT PETITION NO.7437 OF 2021
DIPAK SHANKAR LAD
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
AND
1121 WRIT PETITION NO.7438 OF 2021
SUBHASH DATTA GODGHASE
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
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AND
1122 WRIT PETITION NO.7439 OF 2021
SATISH MANOHAR DAHATONDE
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. K. N. Lokhande.
...
AND
1123 WRIT PETITION NO.7440 OF 2021
PRABHAKAR DAMODAR MAHAJAN
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1124 WRIT PETITION NO.7441 OF 2021
LILADHAR RAMDAS SONAWANE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. G. Borade.
...
AND
1125 WRIT PETITION NO.7442 OF 2021
ANANDA KAUTIK SAPKALE
VERSUS
THE STATE OF MAHARASHTRA TR ITS PRINCIPAL SECRETARY AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. P. K. Lakhotiya.
...
AND
1126 WRIT PETITION NO.7443 OF 2021
HARIBHAU KISAN TARALE
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VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mr. S. G. Karlekar.
...
AND
1127 WRIT PETITION NO.7444 OF 2021
BABURAO RAMKRISHNA KADU
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Petitioner : Mr. Sushant C. Yeramwar.
AGP for Respondent/State: Mrs. M. A. Deshpande.
...
CORAM : S. V. GANGAPURWALA &
R. N. LADDHA, JJ.
DATE : 09th July, 2021. P.C.:
1. The learned counsel for the petitioners submits that all the petitioners were appointed from Scheduled Tribes category. The Government Resolution dated 15.06.1995 and 18.05.2013 provided that if the petitioners could not prove their tribe, then they could give caste certificate of the caste which they could prove their claim. The petitioners pursuant thereto obtained the caste certificates of O.B.C/V.J./S.B.C. and the same is submitted to the employer. The employer has forwarded the proposal for validation. The Scrutiny Committee validated the said certificate and issued validity certificate to the petitioners. The petitioners are assailing clause 1(c) of the Government Resolution dated 21.12.2019.
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2. Issue notice to the respondents, returnable on 3rd September, 2021. The learned Assistant Government Pleaders waive notice for Respondent No.1.
3. Till then, there shall be ad-interim stay to the impugned communication.
[ R. N. LADDHA, J. ] [ S. V. GANGAPURWALA, J. ] nga ::: Uploaded on - 13/07/2021 ::: Downloaded on - 20/09/2021 09:50:20 :::