Section 7(1)(a) in The Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(a)a Chairperson to be nominated from amongst the eminent women in the field of social work and committed to the cause of women;

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