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State of Haryana - Section

Section 28 in The Kurukshetra University Act, 1986

28. Pension, Provident Fund and Insurance Fund.

(1)The University shall institute for the benefit of its officer, teachers and other employees, such pension, provident fund and insurance fund as it may deem fit.
(2)Where any provident fund and insurance fund has been so constituted the provisions of the Provident Fund Act, 1925, shall be applicable to it as it were a Government Provident Fund.