Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 40 in The Inter-State Corporations Act, 1957 40. [ The Punjab Homoeopathic Practitioners Act, 1965 (Punjab Act 16 of 1965).] [Added by Notification No. G.S.R. 1785, dated 20-11-1967, Gazette of India, Pt. II, Section 3(i), p. 1963]
