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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(1)(i) in The Karnataka Certain Inams Abolition Act, 1977

(i)a sum equal to ten times the net annual income from the lands held by the tenants entitled to be registered under section 5 of this Act ;