Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Uttar Pradesh - Subsection Section 21(5) in U.P. Technical University Act, 2000 (5)Subject to the provisions of this Act and the Regulations, the Examination Committee may issue such directions as it considers necessary for the arrangement for conduct of the examinations.
