Jammu & Kashmir High Court - Srinagar Bench
Director vs A.M. Mir India Handicrafts Pvt. Ltd on 2 December, 2019
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
S. No. 105
Suppl. list
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CRM(M) No. 283/2019
(CrlM No. 969/2019)
Director, Splendor Landbase Ltd. and Others
.....Petitioner(s)
Through: Mr. Syed Faisal Qadri, Advocate
Vs.
A.M. Mir India Handicrafts Pvt. Ltd.
..... Respondent(s)
Through:
CORAM:
HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
02.12.2019 Notice in main as well as in CrlM returnable within a period of four weeks.
List on 26th February, 2020. In the meantime, subject to objections, the proceedings in the Criminal Complaint titled A. M. Mir India Handicrafts Pvt. Ltd. v. Director, Splendor Landbase Ltd. & Others, pending before the Court of learned City Munsiff (JMIC), Srinagar, shall remain stayed.
(DHIRAJ SINGH THAKUR) JUDGE SRINAGAR 02.12.2019 "Manzoor"
MANZOOR UL HASSAN DAR 2019.12.04 11:15