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Jammu & Kashmir High Court - Srinagar Bench

Director vs A.M. Mir India Handicrafts Pvt. Ltd on 2 December, 2019

Author: Dhiraj Singh Thakur

Bench: Dhiraj Singh Thakur

        S. No. 105
        Suppl. list
                IN THE HIGH COURT OF JAMMU AND KASHMIR
                             AT SRINAGAR

                                 CRM(M) No. 283/2019
                                 (CrlM No. 969/2019)


       Director, Splendor Landbase Ltd. and Others
                                                                 .....Petitioner(s)
                                 Through: Mr. Syed Faisal Qadri, Advocate

                                   Vs.

       A.M. Mir India Handicrafts Pvt. Ltd.
                                                                 ..... Respondent(s)
                                 Through:



       CORAM:
                      HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE


                                     ORDER

02.12.2019 Notice in main as well as in CrlM returnable within a period of four weeks.

List on 26th February, 2020. In the meantime, subject to objections, the proceedings in the Criminal Complaint titled A. M. Mir India Handicrafts Pvt. Ltd. v. Director, Splendor Landbase Ltd. & Others, pending before the Court of learned City Munsiff (JMIC), Srinagar, shall remain stayed.

(DHIRAJ SINGH THAKUR) JUDGE SRINAGAR 02.12.2019 "Manzoor"

MANZOOR UL HASSAN DAR 2019.12.04 11:15