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[Cites 0, Cited by 0] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(2) in Conduct of Elections Rules, 1961

(2)nomination papers may be delivered by a candidate or by any of his proposers to the Returning Officer or to__________ Assistant Returning Officer, at__________ between 11 A.M. and 3 P.M. on any day (other than public holiday) not later than the__________ ;