Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 535] [Entire Act] State of Uttar Pradesh - Subsection Section 535(2) in Uttar Pradesh Municipal Corporation Act, 1959 (2)If the expense is not so paid the State Government may make an order directing the person having the custody of the Corporation fund to pay the expense from such fund.
