Section 6(1) in The U.P. Bhagirathi River Valley Authority Act, 1999

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State of Uttar Pradesh - Subsection

Section 6(1) in The U.P. Bhagirathi River Valley Authority Act, 1999

(1)For the efficient discharge of its functions, the Authority may, in consultation with the Central Government in the Ministry of Forest and Environment, appoint technical advisors from amongst experts in the fields of-

(a)Environment Management,

(b)Environment Geology,

(c)Eco-System Planning,

(d)Integrated Energy Planning,

(e)Social Science,

(f)Forest Ecology.

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State of Uttar Pradesh - Subsection

Section 6(1) in The U.P. Bhagirathi River Valley Authority Act, 1999