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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Shops and Establishments Act, 1988

11. Spread-over periods of work.

- The periods of work of an employee in a shop shall be so arranged that along with his intervals for rest, they shall not spread-over for more than twelve hours in any day:Provided that where an employee works on any day for the purpose of stock-taking and preparation of accounts, the spread-over shall not exceed fourteen hours in any such day on payment of overtime wages.