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State of Rajasthan - Section

Section 24K in University of Rajasthan Act, 1946

24K. Other Boards.

(1)The University shall establish a Research Board, a Publication Board, a Board of Sports, a Health and Residence Board and such other Boards as may be prescribed by the Statutes.
(2)The powers and functions of the Boards established under sub-section (1) shall be as prescribed by the Ordinances.