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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(2)(e) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(e)apply for and obtain license from the state and such other government as may be required to establish and maintain communication lines;