Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(9) in Rajasthan Forest Act, 1953 (9)"trees" includes palms, [***] [Deleted 'bamboos' by Rajasthan Act No. 17 of 2018, dated 1.10.2018.] 'stumps, brushwood and canes.
