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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(hh) in Dental Council of India (Establishment of New Dental Colleges, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity in Dental Colleges) Regulations, 2006

(hh)the existing dental college(s), established or permitted to increase the admission capacity in UG and PG dental courses or permitted for starting of higher courses, under the Principal Regulations, 2006, shall continue to be so governed by the provisions of the Principal Regulations, 2006, as amended from time to time :