Patna High Court - Orders
The Managing Director, Bihar State Food ... vs Ghurghat P A C S & Ors on 2 August, 2018
Bench: Chief Justice, Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.881 of 2016
In
Civil Writ Jurisdiction Case No.12512 of 2015
======================================================
The Bihar State Food And Civil Supplies Corporation & Anr
... ... Appellant/s
Versus
Nayan Kumar Sinha & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 822 of 2016
In
Civil Writ Jurisdiction Case No.11754 of 2015
======================================================
The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.
... ... Appellant/s
Versus
Anand Mohan Sharma & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 958 of 2016
In
Civil Writ Jurisdiction Case No.14610 of 2015
======================================================
The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.
& Anr
... ... Appellant/s
Versus
The Halimpur Primary Agriculture Credit Cooperative Society Ltd. & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 942 of 2016
In
Civil Writ Jurisdiction Case No.14187 of 2015
======================================================
The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.
& Anr
... ... Appellant/s
Versus
The Basauli Primary Agriculture Credit Cooperative Society Ltd. & Ors
Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
2/10
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1009 of 2016
In
Civil Writ Jurisdiction Case No.11861 of 2015
======================================================
Managing Director, Bihar State Food And Civil Supply Corporation Ltd.
... ... Appellant/s
Versus
Ahirauli Dubhauli Primary Agricultural Cooperative Societies & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 515 of 2016
In
Civil Writ Jurisdiction Case No.10432 of 2015
======================================================
The Bihar State Food And Civil Supply Corporation & Ors
... ... Appellant/s
Versus
Bhopatpur Uttari Primary Agriculture Cooperative Society & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 523 of 2016
In
Civil Writ Jurisdiction Case No.10856 of 2015
======================================================
The Bihar State Food And Civil Supply Corporation & Ors
... ... Appellant/s
Versus
Pokhara Primary Agriculture Cooperative Siciety & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 861 of 2016
In
Civil Writ Jurisdiction Case No.13242 of 2015
======================================================
The Bihar State Food And Civil Supply Corporation & Anr
... ... Appellant/s
Versus
Sirbit Primary Agriculture Credit Society Ltd. & Ors
Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
3/10
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 1010 of 2016
In
Civil Writ Jurisdiction Case No.11865 of 2015
======================================================
Managing Director, Bihar State Food And Civil Supply Corporation Ltd.
... ... Appellant/s
Versus
Gaura Primary Agricultural Cooperative Societies & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 799 of 2016
In
Civil Writ Jurisdiction Case No.13421 of 2015
======================================================
The Bihar State Food And Civil Supply Corporation & Anr
... ... Appellant/s
Versus
Bharari Kala Primary Agriculture Credit Society Ltd. & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 914 of 2016
In
Civil Writ Jurisdiction Case No.11869 of 2015
======================================================
Managing Director, Bihar State Food And Civil Supply Corporation Ltd.
... ... Appellant/s
Versus
Mahuwa Primary Agricultural Cooperative Societies & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 929 of 2016
In
Civil Writ Jurisdiction Case No.13878 of 2015
======================================================
The Bihar State Food And Civil Supplies Corporation Ltd. & Ors
... ... Appellant/s
Versus
Bhutahi Primary Agriculture Credit Cooperative Societies & Ors
Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
4/10
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 862 of 2016
In
Civil Writ Jurisdiction Case No.11066 of 2015
======================================================
The Bihar State Food And Civil Supplies Corporation Ltd. & Ors
... ... Appellant/s
Versus
Posua Pataniya Primary Agriculture Credit Cooperative Societies & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 969 of 2016
In
Civil Writ Jurisdiction Case No.13872 of 2015
======================================================
The Bihar State Food And Civil Supplies Corporation Ltd. & Ors
... ... Appellant/s
Versus
Anhari Primary Agriculture Credit Cooperative Societies & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 903 of 2016
In
Civil Writ Jurisdiction Case No.13477 of 2015
======================================================
The District Manager, Bhagalpur, Bihar State Food & Civil Supplies
Corporation Ltd.
... ... Appellant/s
Versus
Bhurhion Mahiyama Pacs & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 698 of 2016
In
Civil Writ Jurisdiction Case No.3837 of 2016
======================================================
Bihar State Food And Civil Supplies Corporation Ltd. & Anr
... ... Appellant/s
Versus
Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
5/10
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 415 of 2018
In
Civil Writ Jurisdiction Case No.11736 of 2015
======================================================
The Managing Director, Bihar State Food Cooperative, Patna
... ... Appellant/s
Versus
Ranjeet Kumar Singh & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 417 of 2018
In
Civil Writ Jurisdiction Case No.12356 of 2015
======================================================
The Bihar State Food And Civil Supplies Corporation Through Its Managing
Director & Ors
... ... Appellant/s
Versus
Haraiya Pantoka Primary Agriculture Credit Society & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 416 of 2018
In
Civil Writ Jurisdiction Case No.13188 of 2015
======================================================
The Bihar State Food Corporation Through Its Managing Director & Anr
... ... Appellant/s
Versus
Md. Parwez Alam & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 427 of 2018
In
Civil Writ Jurisdiction Case No.12749 of 2015
======================================================
The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.
& Anr
Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
6/10
... ... Appellant/s
Versus
Mukti Prasad Singh & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 436 of 2018
In
Civil Writ Jurisdiction Case No.11918 of 2015
======================================================
The Managing Director, Bihar State Food And Civil Supply Corporation
Limited & Anr
... ... Appellant/s
Versus
Rup Narayan Sah & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 443 of 2018
In
Civil Writ Jurisdiction Case No.13309 of 2015
======================================================
Managing Director, Bihar State Food And Civil Supply Corporation & Anr
... ... Appellant/s
Versus
Kaamp Poorvi Primary Agriculture Credit Cooperative Society Through Its
Chairman Jaiprakash Yadav & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 821 of 2016
In
Civil Writ Jurisdiction Case No.10796 of 2015
======================================================
The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.
& Anr
... ... Appellant/s
Versus
Panchpokharia Primary Agriuculture Credit Cooperative Society Ltd. & Ors
... ... Respondent/s
======================================================
with
Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
7/10
Letters Patent Appeal No. 864 of 2016
In
Civil Writ Jurisdiction Case No.11746 of 2015
======================================================
The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.
... ... Appellant/s
Versus
Ameya Primary Agriculture Cooperative Society Ltd. & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 820 of 2016
In
Civil Writ Jurisdiction Case No.11818 of 2015
======================================================
The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.
... ... Appellant/s
Versus
Rajneesh Kumar Singh & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 345 of 2016
In
Civil Writ Jurisdiction Case No.12335 of 2015
======================================================
The Bihar State Food And Civil Supplies Corporation & Ors
... ... Appellant/s
Versus
Noniyadih Primary Agriculture Credit Society & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 867 of 2016
In
Civil Writ Jurisdiction Case No.11563 of 2015
======================================================
The Managing Director, Bihar State Food Cooperative
... ... Appellant/s
Versus
Mukesh Kumar Ojha & Ors
... ... Respondent/s
======================================================
with
Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
8/10
Letters Patent Appeal No. 823 of 2016
In
Civil Writ Jurisdiction Case No.9710 of 2015
======================================================
The Managing Director, Bihar State Food & Civil Supplies Corporation &
Ors
... ... Appellant/s
Versus
Ghurghat P A C S & Ors
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 881 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 822 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 958 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 942 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 1009 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 515 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 523 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 861 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 1010 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 799 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 914 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 929 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 862 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 969 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
9/10
(In Letters Patent Appeal No. 903 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 698 of 2016)
For the Appellant/s : Mr. Nirmal Kumar
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 415 of 2018)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 417 of 2018)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 416 of 2018)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 427 of 2018)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 436 of 2018)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 443 of 2018)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 821 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr. Sc27- Kinkar Kumar
(In Letters Patent Appeal No. 864 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
(In Letters Patent Appeal No. 820 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr. Sc9- Raj Nandan Prasad
(In Letters Patent Appeal No. 345 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr. Ajeet Kumar- Sc28
(In Letters Patent Appeal No. 867 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr. Sc32- Ravindra Kr.Priyadarshi
(In Letters Patent Appeal No. 823 of 2016)
For the Appellant/s : Mr. Shailendra Kumar Singh
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
23 02-08-2018The matter was being heard today and after hearing the argument of the learned counsel for the appellants for certain period of time, a mention was made in one of the connected Patna High Court LPA No.881 of 2016(23) dt.02-08-2018 10/10 cases for adjournment on the ground that the learned Senior Counsel for one of the respondents is not available.
List the matters on next Monday at 2:15 p.m. (Rajendra Menon, CJ) ( Rajeev Ranjan Prasad, J) avin/-
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