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Patna High Court - Orders

The Managing Director, Bihar State Food ... vs Ghurghat P A C S & Ors on 2 August, 2018

Bench: Chief Justice, Rajeev Ranjan Prasad

    IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Letters Patent Appeal No.881 of 2016
                                    In
              Civil Writ Jurisdiction Case No.12512 of 2015
======================================================
The Bihar State Food And Civil Supplies Corporation & Anr

                                                          ... ... Appellant/s
                                  Versus
Nayan Kumar Sinha & Ors

                                                        ... ... Respondent/s
======================================================
                                   with
                Letters Patent Appeal No. 822 of 2016
                                    In
            Civil Writ Jurisdiction Case No.11754 of 2015
======================================================
The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.

                                                          ... ... Appellant/s
                                  Versus
Anand Mohan Sharma & Ors

                                                        ... ... Respondent/s
======================================================
                                   with
                Letters Patent Appeal No. 958 of 2016
                                    In
            Civil Writ Jurisdiction Case No.14610 of 2015
======================================================
The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.
& Anr

                                                          ... ... Appellant/s
                                 Versus
The Halimpur Primary Agriculture Credit Cooperative Society Ltd. & Ors

                                                        ... ... Respondent/s
======================================================
                                   with
                Letters Patent Appeal No. 942 of 2016
                                    In
            Civil Writ Jurisdiction Case No.14187 of 2015
======================================================
The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.
& Anr

                                                          ... ... Appellant/s
                                  Versus
The Basauli Primary Agriculture Credit Cooperative Society Ltd. & Ors
 Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
                                            2/10




                                                              ... ... Respondent/s
       ======================================================
                                          with
                       Letters Patent Appeal No. 1009 of 2016
                                           In
                    Civil Writ Jurisdiction Case No.11861 of 2015
       ======================================================
       Managing Director, Bihar State Food And Civil Supply Corporation Ltd.

                                                                  ... ... Appellant/s
                                         Versus
       Ahirauli Dubhauli Primary Agricultural Cooperative Societies & Ors

                                                              ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 515 of 2016
                                            In
                     Civil Writ Jurisdiction Case No.10432 of 2015
       ======================================================
       The Bihar State Food And Civil Supply Corporation & Ors

                                                                 ... ... Appellant/s
                                         Versus
       Bhopatpur Uttari Primary Agriculture Cooperative Society & Ors

                                                              ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 523 of 2016
                                            In
                     Civil Writ Jurisdiction Case No.10856 of 2015
       ======================================================
       The Bihar State Food And Civil Supply Corporation & Ors

                                                                   ... ... Appellant/s
                                        Versus
       Pokhara Primary Agriculture Cooperative Siciety & Ors

                                                              ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 861 of 2016
                                            In
                     Civil Writ Jurisdiction Case No.13242 of 2015
       ======================================================
       The Bihar State Food And Civil Supply Corporation & Anr

                                                                   ... ... Appellant/s
                                           Versus
       Sirbit Primary Agriculture Credit Society Ltd. & Ors
 Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
                                            3/10




                                                              ... ... Respondent/s
       ======================================================
                                          with
                       Letters Patent Appeal No. 1010 of 2016
                                           In
                    Civil Writ Jurisdiction Case No.11865 of 2015
       ======================================================
       Managing Director, Bihar State Food And Civil Supply Corporation Ltd.

                                                                    ... ... Appellant/s
                                        Versus
       Gaura Primary Agricultural Cooperative Societies & Ors

                                                              ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 799 of 2016
                                            In
                     Civil Writ Jurisdiction Case No.13421 of 2015
       ======================================================
       The Bihar State Food And Civil Supply Corporation & Anr

                                                                    ... ... Appellant/s
                                         Versus
       Bharari Kala Primary Agriculture Credit Society Ltd. & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 914 of 2016
                                           In
                    Civil Writ Jurisdiction Case No.11869 of 2015
       ======================================================
       Managing Director, Bihar State Food And Civil Supply Corporation Ltd.

                                                                    ... ... Appellant/s
                                       Versus
       Mahuwa Primary Agricultural Cooperative Societies & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 929 of 2016
                                            In
                     Civil Writ Jurisdiction Case No.13878 of 2015
       ======================================================
       The Bihar State Food And Civil Supplies Corporation Ltd. & Ors

                                                                    ... ... Appellant/s
                                          Versus
       Bhutahi Primary Agriculture Credit Cooperative Societies & Ors
 Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
                                            4/10




                                                               ... ... Respondent/s
       ======================================================
                                          with
                         Letters Patent Appeal No. 862 of 2016
                                           In
                     Civil Writ Jurisdiction Case No.11066 of 2015
       ======================================================
       The Bihar State Food And Civil Supplies Corporation Ltd. & Ors

                                                                 ... ... Appellant/s
                                         Versus
       Posua Pataniya Primary Agriculture Credit Cooperative Societies & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 969 of 2016
                                            In
                     Civil Writ Jurisdiction Case No.13872 of 2015
       ======================================================
       The Bihar State Food And Civil Supplies Corporation Ltd. & Ors

                                                                 ... ... Appellant/s
                                         Versus
       Anhari Primary Agriculture Credit Cooperative Societies & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 903 of 2016
                                            In
                     Civil Writ Jurisdiction Case No.13477 of 2015
       ======================================================
       The District Manager, Bhagalpur, Bihar State Food & Civil Supplies
       Corporation Ltd.

                                                                  ... ... Appellant/s
                                               Versus
       Bhurhion Mahiyama Pacs & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 698 of 2016
                                            In
                      Civil Writ Jurisdiction Case No.3837 of 2016
       ======================================================
       Bihar State Food And Civil Supplies Corporation Ltd. & Anr

                                                                  ... ... Appellant/s
                                               Versus
 Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
                                            5/10




       The State Of Bihar & Ors

                                                               ... ... Respondent/s
       ======================================================
                                          with
                       Letters Patent Appeal No. 415 of 2018
                                           In
                   Civil Writ Jurisdiction Case No.11736 of 2015
       ======================================================
       The Managing Director, Bihar State Food Cooperative, Patna

                                                                  ... ... Appellant/s
                                               Versus
       Ranjeet Kumar Singh & Ors

                                                               ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 417 of 2018
                                            In
                     Civil Writ Jurisdiction Case No.12356 of 2015
       ======================================================
       The Bihar State Food And Civil Supplies Corporation Through Its Managing
       Director & Ors

                                                                  ... ... Appellant/s
                                         Versus
       Haraiya Pantoka Primary Agriculture Credit Society & Ors

                                                              ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 416 of 2018
                                            In
                     Civil Writ Jurisdiction Case No.13188 of 2015
       ======================================================
       The Bihar State Food Corporation Through Its Managing Director & Anr

                                                                  ... ... Appellant/s
                                               Versus
       Md. Parwez Alam & Ors

                                                               ... ... Respondent/s
       ======================================================
                                          with
                       Letters Patent Appeal No. 427 of 2018
                                           In
                   Civil Writ Jurisdiction Case No.12749 of 2015
       ======================================================
       The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.
       & Anr
 Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
                                            6/10




                                                                 ... ... Appellant/s
                                               Versus
       Mukti Prasad Singh & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                         Letters Patent Appeal No. 436 of 2018
                                           In
                     Civil Writ Jurisdiction Case No.11918 of 2015
       ======================================================
       The Managing Director, Bihar State Food And Civil Supply Corporation
       Limited & Anr

                                                                 ... ... Appellant/s
                                               Versus
       Rup Narayan Sah & Ors

                                                              ... ... Respondent/s
       ======================================================
                                          with
                        Letters Patent Appeal No. 443 of 2018
                                           In
                    Civil Writ Jurisdiction Case No.13309 of 2015
       ======================================================
       Managing Director, Bihar State Food And Civil Supply Corporation & Anr

                                                                ... ... Appellant/s
                                        Versus
       Kaamp Poorvi Primary Agriculture Credit Cooperative Society Through Its
       Chairman Jaiprakash Yadav & Ors

                                                               ... ... Respondent/s
       ======================================================
                                          with
                       Letters Patent Appeal No. 821 of 2016
                                           In
                   Civil Writ Jurisdiction Case No.10796 of 2015
       ======================================================
       The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.
       & Anr

                                                                ... ... Appellant/s
                                        Versus
       Panchpokharia Primary Agriuculture Credit Cooperative Society Ltd. & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
                                            7/10




                       Letters Patent Appeal No. 864 of 2016
                                           In
                   Civil Writ Jurisdiction Case No.11746 of 2015
       ======================================================
       The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.

                                                                  ... ... Appellant/s
                                       Versus
       Ameya Primary Agriculture Cooperative Society Ltd. & Ors

                                                               ... ... Respondent/s
       ======================================================
                                          with
                       Letters Patent Appeal No. 820 of 2016
                                           In
                   Civil Writ Jurisdiction Case No.11818 of 2015
       ======================================================
       The Managing Director, Bihar State Food & Civil Supplies Corporation Ltd.

                                                                  ... ... Appellant/s
                                               Versus
       Rajneesh Kumar Singh & Ors

                                                              ... ... Respondent/s
       ======================================================
                                           with
                         Letters Patent Appeal No. 345 of 2016
                                            In
                     Civil Writ Jurisdiction Case No.12335 of 2015
       ======================================================
       The Bihar State Food And Civil Supplies Corporation & Ors

                                                                  ... ... Appellant/s
                                        Versus
       Noniyadih Primary Agriculture Credit Society & Ors

                                                            ... ... Respondent/s
       ======================================================
                                          with
                       Letters Patent Appeal No. 867 of 2016
                                           In
                   Civil Writ Jurisdiction Case No.11563 of 2015
       ======================================================
       The Managing Director, Bihar State Food Cooperative

                                                                  ... ... Appellant/s
                                               Versus
       Mukesh Kumar Ojha & Ors

                                                 ... ... Respondent/s
       ======================================================
                                 with
 Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
                                            8/10




                       Letters Patent Appeal No. 823 of 2016
                                           In
                    Civil Writ Jurisdiction Case No.9710 of 2015
       ======================================================
       The Managing Director, Bihar State Food & Civil Supplies Corporation &
       Ors

                                                                     ... ... Appellant/s
                                               Versus
       Ghurghat P A C S & Ors

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       (In Letters Patent Appeal No. 881 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 822 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 958 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 942 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 1009 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 515 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 523 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 861 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 1010 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 799 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 914 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 929 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 862 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
       (In Letters Patent Appeal No. 969 of 2016)
       For the Appellant/s     :        Mr. Shailendra Kumar Singh
       For the Respondent/s    :        Mr.
           Patna High Court LPA No.881 of 2016(23) dt.02-08-2018
                                                      9/10




                  (In Letters Patent Appeal No. 903 of 2016)
                  For the Appellant/s     :        Mr. Shailendra Kumar Singh
                  For the Respondent/s    :        Mr.
                  (In Letters Patent Appeal No. 698 of 2016)
                  For the Appellant/s     :        Mr. Nirmal Kumar
                  For the Respondent/s    :        Mr.
                  (In Letters Patent Appeal No. 415 of 2018)
                  For the Appellant/s     :        Mr. Shailendra Kumar Singh
                  For the Respondent/s    :        Mr.
                  (In Letters Patent Appeal No. 417 of 2018)
                  For the Appellant/s     :        Mr. Shailendra Kumar Singh
                  For the Respondent/s    :        Mr.
                  (In Letters Patent Appeal No. 416 of 2018)
                  For the Appellant/s     :        Mr. Shailendra Kumar Singh
                  For the Respondent/s    :        Mr.
                  (In Letters Patent Appeal No. 427 of 2018)
                  For the Appellant/s     :        Mr. Shailendra Kumar Singh
                  For the Respondent/s    :        Mr.
                  (In Letters Patent Appeal No. 436 of 2018)
                  For the Appellant/s     :        Mr. Shailendra Kumar Singh
                  For the Respondent/s    :        Mr.
                  (In Letters Patent Appeal No. 443 of 2018)
                  For the Appellant/s     :        Mr. Shailendra Kumar Singh
                  For the Respondent/s    :        Mr.
                  (In Letters Patent Appeal No. 821 of 2016)
                  For the Appellant/s     :        Mr. Shailendra Kumar Singh
                  For the Respondent/s    :        Mr. Sc27- Kinkar Kumar
                  (In Letters Patent Appeal No. 864 of 2016)
                  For the Appellant/s     :        Mr. Shailendra Kumar Singh
                  For the Respondent/s    :        Mr.
                  (In Letters Patent Appeal No. 820 of 2016)
                  For the Appellant/s     :        Mr. Shailendra Kumar Singh
                  For the Respondent/s    :        Mr. Sc9- Raj Nandan Prasad
                  (In Letters Patent Appeal No. 345 of 2016)
                  For the Appellant/s     :        Mr. Shailendra Kumar Singh
                  For the Respondent/s    :        Mr. Ajeet Kumar- Sc28
                  (In Letters Patent Appeal No. 867 of 2016)
                  For the Appellant/s     :        Mr. Shailendra Kumar Singh
                  For the Respondent/s    :        Mr. Sc32- Ravindra Kr.Priyadarshi
                  (In Letters Patent Appeal No. 823 of 2016)
                  For the Appellant/s     :        Mr. Shailendra Kumar Singh
                  For the Respondent/s    :        Mr.
                  ======================================================
                  CORAM: HONOURABLE THE CHIEF JUSTICE
                          and
                          HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
                                        ORAL ORDER

                  (Per: HONOURABLE THE CHIEF JUSTICE)

23   02-08-2018

The matter was being heard today and after hearing the argument of the learned counsel for the appellants for certain period of time, a mention was made in one of the connected Patna High Court LPA No.881 of 2016(23) dt.02-08-2018 10/10 cases for adjournment on the ground that the learned Senior Counsel for one of the respondents is not available.

List the matters on next Monday at 2:15 p.m. (Rajendra Menon, CJ) ( Rajeev Ranjan Prasad, J) avin/-

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