Rajasthan High Court - Jodhpur
Rajasthan College Of B.Sc. Nursing vs State Of Rajasthan on 12 April, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
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HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 2488/2023
Shri Maharashi Dadhich Shiksha Samiti (Smd College Of
Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
S.B. Civil Writ Petition No. 3228/2021
Ravinder Nath Tagore Mahavidyalaya Peepalkhunt, Pratapgarh
Through Treasurer Jitendra S/o Shri Girdhari Lal Kalal B/c Kalal
Age 46 Years R/o 2-J/28 Housing Board Colony , Banswara ,
Distt. Banswara (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan, Through Secretary ,
Department Of Collage Education , Govt. Of Rajasthan ,
Secretariat , Jaipur .
2. Commissioner, College Education Rajasthan , Jaipur
3. Director, College Education , Rajasthan , Jaipur
4. Joint Director (Private Institutions), College Education ,
Rajasthan , Jaipur .
S.B. Civil Writ Petition No. 12213/2022
Gayatri Vidhyapeeth (Shree Ram College Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12704/2022
Smt. Savitri Bai Fule Memorial Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12767/2022
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Shri Bajrang Nursing College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12816/2022
Shri Maharashi Dadhich Shiksha Samiti (Sdm College Of
Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12825/2022
Shri Bajrang B.sc. Nursing College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12831/2022
Vivekanand Nursing College Tigariya
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12832/2022
Shri Krishna College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 12977/2022
Shri Matsaya Jan Kalyan Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13380/2022
Savitri Devi Nursing Institute
----Petitioner
Versus
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State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 13418/2022
St. Wilfred Nursing College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 14147/2022
Shree Vinayak Institute Of Medical Technology
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 14368/2022
Aryan Shiksha Avam Prashikshan Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 14699/2022
Ambika Vikas Sansthan (Ambika School Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 14868/2022
Skill Development Trust
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 15601/2022
Arun Jangid
----Petitioner
Versus
Rajasthan Univeristy Of Health And Sciences
----Respondent
S.B. Civil Writ Petition No. 16169/2022
Bikaner College Of Nursing
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----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16172/2022
Genius College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16636/2022
Durga Devi Memorial Educational Trust (R R College Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16653/2022
Mahatma Gandhi B.sc. Nursing College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16654/2022
Durga Devi Memorial Educational Trust (R R College Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16670/2022
Siddhant College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16672/2022
Naman Hospital And Institute Of Nursing
----Petitioner
Versus
State Of Rajasthan
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----Respondent
S.B. Civil Writ Petition No. 16732/2022
Shri Vinayaka Mission Medical And Education Society (Symbiosis
Institute Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16736/2022
R R College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16905/2022
Global Vision Society (Abu Nursing College)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16977/2022
Shri Balaji Shikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16979/2022
Shri Krishna College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16982/2022
Savitri Bai Fule Memorial Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17009/2022
Upchar College Of Nursing
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----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17082/2022
Raghukul Research And Technical Institute
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17087/2022
Shri Balaji Education Society
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17090/2022
Shri Matsaya Jan Kalyan Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17202/2022
Gayatri Vidhyapeeth
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17365/2022
Rajasthan College Of B.sc. Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17396/2022
Raj Jindal Hospital And Research Center Pvt. Ltd.
----Petitioner
Versus
State Of Rajasthan
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----Respondent
S.B. Civil Writ Petition No. 17398/2022
D.p. Tiwari Medical And Nursing Educational Institute College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17400/2022
Gayatri Vidhyapeeth, (Nimt College Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17401/2022
Sagar College Of B.sc. Nursing, Udaipur
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17402/2022
Gayatri Vidyapeeth
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17405/2022
Gayatri Vidhyapeeth
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17409/2022
Gayatri Vidhyapeeth (Nimt College Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17421/2022
Gayatri Vidyapeeth
----Petitioner
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Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17440/2022
Gayatri Vidhyapeeth (Nimt College Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17643/2022
Durga Devi Memorial Educational Trust (R R College Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17679/2022
R.r. College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17680/2022
Shri Vinayaka Mission Medical And Education Society (Symbiosis
Institute Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17682/2022
Navjeevan Shikshan Sansthan (Navjeevan College Of B.sc.
Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17692/2022
Mahatma Gandhi Seva Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
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S.B. Civil Writ Petition No. 17695/2022
Siddhant College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17696/2022
Shekhawati Medical Training Institute College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17708/2022
Durga Devi Memorial Educational Trust
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17714/2022
Naman Hospital And Institute Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17735/2022
Durga Devi Memorial Educational Trust (R R College Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17746/2022
Shri Bajrang B.sc. Nursing College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17794/2022
Times College Of Nursing
----Petitioner
Versus
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State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17905/2022
Shri Ram Shiksha Samiti
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17913/2022
Deepshikha Kala Sansthan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17967/2022
M. B. College Of Para Medical And Nursing Education
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18023/2022
Aryan Shiksha Avam Prashikshan Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18056/2022
Shri Bajrang Nursing College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18057/2022
Maa Jijabai College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18080/2022
Shri Balaji Shikshan Sansthan
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----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18081/2022
Mahatma Gandhi B.sc. Nursing College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18220/2022
Anupama Medical Prashikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18233/2022
Anupama Medical Prashikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18245/2022
Annpurna Medical Training (College Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18252/2022
Annpurna Medical Training (College Of Nursing) Sikar
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18261/2022
Agrani Society For Education And Development
----Petitioner
Versus
State Of Rajasthan
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----Respondent
S.B. Civil Writ Petition No. 18266/2022
St. Wilfred Nursing College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18279/2022
G.l. Saini Memorial College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18280/2022
Ramayan Shikshan Sansthan (Pink City College Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18303/2022
Ramayan Shikshan Sansthan (Pink City College Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18338/2022
Annpurna Medical Training (College Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18359/2022
Rawat Nursing College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18435/2022
Aaditya Shikshan Evam Prashikshan Sansthan
----Petitioner
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Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18596/2022
Agrani Society For Education And Development
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18597/2022
Chaudhary Kanaram Dhaka Memorial Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18621/2022
Chaudhary Kanaram Dhaka Memorial Sansthan, (Chaudhary
Kanaram Dhaka Memorial Nursing College)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18649/2022
Skill Development Trust (Maharaja Agarsen College Of Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18672/2022
Choudhary Kana Ram Dhaka Memorial Nursing College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18735/2022
Deepshikha Kala Sansthan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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S.B. Civil Writ Petition No. 18755/2022
Shri Birbal Memorial Education Samiti
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18807/2022
Geetanjali College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18837/2022
Shri Birbal Memorial Education Samiti
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 19074/2022
Saurabh Bishnoi
----Petitioner
Versus
Rajasthan University Of Health Sciences, Jaipur
----Respondent
S.B. Civil Writ Petition No. 19527/2022
Manav Dharma Viklang Sewa Sansthan, (Ruhi Nursing College,
Bhilwara)
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 19643/2022
Savitri Devi B.sc. Nursing College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17/2023
Murli Singh Yadav B.sc. Nursing College
----Petitioner
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Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 91/2023
Anand Shree Trust
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 371/2023
Apex Institute Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 379/2023
Skg Memorial Nursing Institute
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 419/2023
St. Thomas Institute Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 468/2023
Sms College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 485/2023
Vivekanand Nursing College
----Petitioner
Versus
State Of Rajasthan
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----Respondent
S.B. Civil Writ Petition No. 711/2023
S. Tech College Of Nursing, Bhilwara
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 939/2023
Times College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 1338/2023
Nirwan Charitable Trust
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 2041/2023
Shekhawati Medical Training Institute College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 2445/2023
Gayatri Education And Nursing Institute And Unique Society
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 2512/2023
Kalpatru College Of Post Basic B.sc. Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 2791/2023
B.l. Aggarwal Healthcare Private Limited
----Petitioner
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Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 3631/2023
Skg Memorial Nursing Institute
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4055/2023
Siddhant College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4057/2023
Raghukul Research And Technical Institute
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4157/2023
Rajiv Nursing School Society
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 9029/2022
Siddhant College Of Nursing
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 14340/2022
Sorabh School Of Nursing
----Petitioner
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Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 14433/2022
Shri Khushal Das University
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17407/2022
Rural Education And Health Development Organization
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17868/2022
Ruhi Choudhary Institute Of Nursing (B.sc. Nursing)
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ankur Mathur
Mr. Vikas Bijarnia
Dr. A.A. Bhansali
Mr. Akhilesh Rajpurohit
Mr. B.S. Sandhu
Mr. Rishabh Purohit
Mr. Chandra Shekhar Kotwani
Mr. Hans Raj Nimbar
Mr. Shreyansh Mardia
For Respondent(s) : Mrs. Vandana Bhansali, A.G.C.
Mr. Manish Tak, Dy. G.C.
Mr. Virendra Lodha, Sr. Advocate
Mr. Sangram Singh
Dr. Mohit Singhvi
Mr. Mahendra Vishnoi
Mr. Vrinda Samdani
Mr. Sheetal Kumbhat
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Ms. Akshiti Singhvi
Mr. Pravin Vyas
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 12/04/2023 Mrs. Vandana Bhansali, learned Additional Government Counsel appearing for the respondent-State seeks a short time to complete her instructions.
Time prayed for is granted.
List the matters on 27.04.2023.
Interim order, if any, shall remain in currency till next date. However, the students, already admitted by virtue of interim orders passed by this Hon'ble Court, shall be permitted to take up any scheduled examination conducted by the respondents, until next date, by taking all necessary steps, subject to the payment of affiliation fee and completion of other formalities with the R.U.H.S. within a period of three days from today.
It is needless to say that such participation in the examination shall not create any equity in favour of the petitioners, and the same shall remain subject to final outcome of the writ petition.
In the meanwhile, the respondents shall provide the fresh copies of rejection/approval of the NOC to the petitioners within a period of three days from today.
(DR. PUSHPENDRA SINGH BHATI), J.
Nirmala/-
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