Delhi High Court - Orders
Iuliia Malafeeva vs Union Of India Through Secretary, ... on 17 December, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~2 (2021 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11034/2020 & CM APPLs. 34472-73/2020
IULIIA MALAFEEVA ..... Petitioner
Through: Mr. Shekhar Kumar and Mr. Vijay
Kumar, Advocates (Mobile No.
9810763003).
versus
UNION OF INDIA THROUGH SECRETARY,
MINISTRY OF HEALTH AND
FAMILY WELFARE & ORS. ..... Respondents
Through: Ms. Monika Arora, Advocate for
R-1/UOI.
Mr. T. Singhdev, Ms. Sumangla
Swami and Mr. Abhijit
Chakravarty, Advocates for R-
2/NMC (Mobile No. 7838661705).
Mr. Sunil J. Mathews, Ms. Yashika
Kapoor, Ms. Varnalee Mishra,
Advocates for R-4/NBE.
Mr. Kirtiman Singh, CGSC with
Ms. Srirupa Nag and Mr. Waize
Ali Noor, Advocates for R-4/NBE.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 17.12.2021 The proceedings in the matter have been conducted through hybrid mode [physical and virtual hearing].
1. At the request of learned counsel for respondent No.1-Union of India, two weeks' further time is granted for filing of the reply.
2. List on 17.02.2022.
PRATEEK JALAN, J DECEMBER 17, 2021/'vp'/ Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:20.12.2021 11:04:30