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[Cites 0, Cited by 0] [Section 48(3)] [Section 48] [Entire Act]

State of Maharashtra - Subsection

Section 48(3)(b) in Maharashtra Public Universities Act, 2016

(b)The committee shall prepare lists of persons for various examinations and tests, included in the panels to be prepared by the Board of Studies and shall submit them to the Pro- Vice- Chancellor, who shall submit the same with his recommendations, if any, to the Board of Examinations and Evaluation, which shall then appoint paper-setters, examiners and moderators, andwhere necessary referees.