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[Cites 0, Cited by 0] [Section 660(3)] [Section 660] [Entire Act]

State of Uttar Pradesh - Subsection

Section 660(3)(iv) in Rules under the United Provinces Excise Act, 1910

(iv)Tonics or medicated wines containing less than 20 per cent of proof spirit are given in Appendix E-III, Excise Manual, Volume II.