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[Cites 0, Cited by 0] [Section 145N(1)] [Section 145N] [Entire Act]

State of Gujarat - Subsection

Section 145N(1)(a) in The Gujarat Co-Operative Societies Act, 1961

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loud-speaker, or