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Bombay High Court

Bma Commodities Pvt. Ltd vs Kaberi Mondal on 24 November, 2018

Bench: B.R. Gavai, A.S. Chandurkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

   NOTICE OF MOTION (APPEALS) NO. 1202 OF 2017
                       In
        APPEALS LODGING NO . 679 OF 2015

 Bma Commodities Pvt. Ltd.                                 ....Petitioner
           V/S
 Kaberi Mondal                                          ....Respondent

Ms.Kartiki Gardi i.by Ram Kutwal, Advocate For Petitioner. None for the Respondent.

        CORAM :                B.R. GAVAI &
                               A.S. CHANDURKAR, JJ
      DATE :                   24th November, 2018
 P.C. :

At the request of the learned Advocate for the Petitioner, Stand over to 21/12/2018.

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