Bombay High Court
Bma Commodities Pvt. Ltd vs Kaberi Mondal on 24 November, 2018
Bench: B.R. Gavai, A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (APPEALS) NO. 1202 OF 2017
In
APPEALS LODGING NO . 679 OF 2015
Bma Commodities Pvt. Ltd. ....Petitioner
V/S
Kaberi Mondal ....Respondent
Ms.Kartiki Gardi i.by Ram Kutwal, Advocate For Petitioner. None for the Respondent.
CORAM : B.R. GAVAI &
A.S. CHANDURKAR, JJ
DATE : 24th November, 2018
P.C. :
At the request of the learned Advocate for the Petitioner, Stand over to 21/12/2018.
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