Section 25(4)(b) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(b)Such number of members of the Senate as are not teachers, not exceeding one-fifth of the total number of members of each Faculty, other than the Faculty of Agriculture, Engineering, Law, Medicine, Commerce or Veterinary Science as may be elected from and by the Senate in the manner prescribed by the Statutes :