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Madhya Pradesh High Court

Mithlesh vs The State Of Madhya Pradesh on 6 January, 2020

Author: Rajendra Kumar Srivastava

Bench: Rajendra Kumar Srivastava

1 MCRC-49014-2019 The High Court Of Madhya Pradesh MCRC-49014-2019 (MITHLESH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 3 Jabalpur, Dated : 06-01-2020 None for the applicant. Shri Sharad Singh Baghel, PLfor the State. Case diary is available. Last opportunity is granted to argue the matter. List in the next week.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE pn Digitally signed by PANKAJ NAGLE Date: 07/01/2020 17:17:08