Jammu & Kashmir High Court - Srinagar Bench
Azan Parvaiz Gilsaz vs Union Territory Of J&K & Ors on 4 November, 2025
Author: Sanjay Dhar
Bench: Sanjay Dhar
131
Supp
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
HCP No. 318/2025
Azan Parvaiz Gilsaz ..... Petitioner (s)
Through: Mr. Sheikh Hilal, Adv.
V/s
Union Territory of J&K & Ors
..... Respondent(s)
Through:
Coram:
Hon'ble Mr. Justice Sanjay Dhar, Judge
ORDER
04.11.2025 Admit.
Issue notice to the respondents for filing counter affidavit subject to taking of necessary steps by the petitioner within one week.
List on 12.12.2025.
(Sanjay Dhar) Judge SRINAGAR 04.11.2025 Aasif