Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Azan Parvaiz Gilsaz vs Union Territory Of J&K & Ors on 4 November, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                               131
                                                               Supp

           IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT SRINAGAR
                                 HCP No. 318/2025

Azan Parvaiz Gilsaz                                   ..... Petitioner (s)

                              Through:   Mr. Sheikh Hilal, Adv.

                         V/s

Union Territory of J&K & Ors
                                                      ..... Respondent(s)
                              Through:
Coram:
                 Hon'ble Mr. Justice Sanjay Dhar, Judge

                                     ORDER

04.11.2025 Admit.

Issue notice to the respondents for filing counter affidavit subject to taking of necessary steps by the petitioner within one week.

List on 12.12.2025.

(Sanjay Dhar) Judge SRINAGAR 04.11.2025 Aasif