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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(2)(a) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(a)the admission of the students to the University and to its affiliated colleges and the levy of fees for admission to the University colleges and University laboratories;