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Gujarat High Court

Classic Network Private Limited vs State Of Gujarat & on 24 March, 2015

Bench: Vijay Manohar Sahai, R.P.Dholaria

                  C/SCA/2019/2015                              ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     SPECIAL CIVIL APPLICATION NO. 2019 of 2015

================================================================
                   CLASSIC NETWORK PRIVATE LIMITED....Petitioner(s)
                                     Versus
                       STATE OF GUJARAT & 1....Respondent(s)
================================================================
Appearance:
MR KG SUKHWANI, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 1
================================================================

                  CORAM: HONOURABLE THE ACTING CHIEF JUSTICE MR.
                         VIJAY MANOHAR SAHAI
                         and
                         HONOURABLE MR.JUSTICE R.P.DHOLARIA

                                    Date : 24/03/2015


                                     ORAL ORDER

(PER : HONOURABLE THE ACTING CHIEF JUSTICE MR. VIJAY MANOHAR SAHAI) Mr.Parth Bhatt, learned AGP for the respondent prays for and is allowed two weeks' time to file affidavit-in-reply. List the matter on 07.04.2015.

(V.M.SAHAI, ACJ.) (R.P.DHOLARIA,J.) Ashish Tripathi Page 1 of 1