Section 3(1)(ii) in The Mines Act, 1952

[Cites 0, Cited by 2] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(ii) in The Mines Act, 1952

(ii)the depth of the excavation measured from its highest to its lowest point nowhere exceeds six metres or, in the case of an excavation for coal, fifteen metres; and

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Union of India - Subsection

Section 3(1)(ii) in The Mines Act, 1952