Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(i) in The Maharashtra Protection of Interest of Depositors (In Financial Establishments) Act, 1999

(i)where upon complaints received from the depositors or otherwise, the Government is satisfied that any Financial Establishment has failed,-