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State of West Bengal - Section

Section 159 in The West Bengal Panchayat Act, 1973

159. Power of Zilla Parishad to transfer roads to the State Government or Panchayat Samiti.

- A Zilla Parishad may transfer to the State Government, the commissioners of a municipality, a Panchayat Samiti or a Gram Panchayat any road or part of a road or any other property which is under its control or management or which is vested in it, on such terms and conditions as may be agreed upon.