Delhi High Court - Orders
State Govt Of Nct Of Delhi vs Hanuman Singh Bisht & Anr on 15 September, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 3/2017
STATE GOVT OF NCT OF DELHI ..... Petitioner
Through: Mr. Yudhvir Singh Chauhan, APP for
State with PSI Rajnish, P.S. Lodhi
Colony.
versus
HANUMAN SINGH BISHT & ANR ..... Respondents
Through: Mr. Rakesh Nautiyal, Advocate with
respondents in person.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 15.09.2023
1. Arguments heard.
2. Judgment reserved.
3. The Additional Public Prosecutor for the State/petitioner and the counsel for the respondents shall be at liberty to file written synopsis of their arguments along with case laws relied upon within 15 days from today with exchange of copies.
DR. SUDHIR KUMAR JAIN, J SEPTEMBER 15, 2023 N This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 22:00:57