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Delhi High Court - Orders

State Govt Of Nct Of Delhi vs Hanuman Singh Bisht & Anr on 15 September, 2023

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~31
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.REV.P. 3/2017
                                                STATE GOVT OF NCT OF DELHI               ..... Petitioner
                                                             Through: Mr. Yudhvir Singh Chauhan, APP for
                                                                       State with PSI Rajnish, P.S. Lodhi
                                                                       Colony.
                                                             versus

                                                HANUMAN SINGH BISHT & ANR                ..... Respondents
                                                            Through: Mr. Rakesh Nautiyal, Advocate with
                                                                      respondents in person.

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER
                                    %                         15.09.2023
                                    1.          Arguments heard.
                                    2.          Judgment reserved.

3. The Additional Public Prosecutor for the State/petitioner and the counsel for the respondents shall be at liberty to file written synopsis of their arguments along with case laws relied upon within 15 days from today with exchange of copies.

DR. SUDHIR KUMAR JAIN, J SEPTEMBER 15, 2023 N This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 22:00:57