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Supreme Court - Daily Orders

Surjit Singh @ Monu vs Sant Nirankari Mandal (Regd) on 24 July, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

     ITEM NO.9                                 COURT NO.3              SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Diary No(s). 10529/2017

     (Arising out of impugned final judgment and order dated 23-12-2016
     in RFA No. 1031/2016 passed by the High Court Of Delhi At New
     Delhi)

     SURJIT SINGH @ MONU                                                 Petitioner(s)

                                                       VERSUS

     SANT NIRANKARI MANDAL (REGD)                                        Respondent(s)

     (With appln(s) for c/delay in filing SLP)

     Date : 24-07-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER

     For Petitioner(s)
                                       Ms. Atishi Dipankar, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed. Pending applications, if any, stand disposed of.


                         (DEEPAK MANSUKHANI)                       (RAJINDER KAUR)
                          AR-cum-PS                                 Court Master




Signature Not Verified

Digitally signed by
DEEPAK MANSUKHANI
Date: 2017.07.24
17:32:36 IST
Reason: