Supreme Court - Daily Orders
Surjit Singh @ Monu vs Sant Nirankari Mandal (Regd) on 24 July, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.9 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 10529/2017
(Arising out of impugned final judgment and order dated 23-12-2016
in RFA No. 1031/2016 passed by the High Court Of Delhi At New
Delhi)
SURJIT SINGH @ MONU Petitioner(s)
VERSUS
SANT NIRANKARI MANDAL (REGD) Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date : 24-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s)
Ms. Atishi Dipankar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending applications, if any, stand disposed of.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
AR-cum-PS Court Master
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2017.07.24
17:32:36 IST
Reason: