Himachal Pradesh High Court
M/S Baddi Barotiwala Nalagarh ... vs . Deputy Commissioner Of Income Tax. on 1 July, 2022
Bench: Sabina, Satyen Vaidya
.
M/s Baddi Barotiwala Nalagarh Development Authority Vs. Deputy Commissioner of Income Tax.
ITA No. 29 of 2017 a/w ITA Nos. 30 & 109 of 2017 01.07.2022 Present:
r to Mr. Nitin Thakur, Advocate, for the appellant(s).
Mr. Diwan Singh respondent(s).
Negi, Advocate, for the Learned counsel for the appellants requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge ( Satyen Vaidya ) Judge 1st July, 2022 (sushma) ::: Downloaded on - 01/07/2022 20:06:19 :::CIS