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State of Assam - Section

Section 35 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

35.

Paper setters, examiners, moderators, scrutinizers and tabulators shall be appointed by the Commission from the approved panels made in accordance with the above Rules. They shall act as per guidelines set by the Commission. The Chairperson will select these persons from the approved panel only.