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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(4) in Jammu and Kashmir Juvenile Justice Rules, 2007

(4)Every institution shall follow a schedule of orientation for the newly admitted juvenile in respect of:
(a)health, sanitation, hygiene;
(b)institutional discipline and standards of behaviour, respect for elders, teachers, etc;
(c)self-improvement opportunities; and
(d)responsibilities and obligations.